: Minister for Revenue and Housing.Was Taluk Secretary, A.I.Y.F., Kasaragod (1970); District Secretary A.I.Y.F. (1975) and District Secretariat Member, C.P.I. of undivided Kannur; Member, C.P.I., State Council (1976); State Joint Secretary, A.I.Y.F. (1979); Member: C.P.I. Kasaragod Taluk Committee; Member, Chemmanadu Grama Panchayat (1979-84); Assistant District Secretary, C.P.I, Kasaragod (1984); District Secretary, C.P.I. (1987); State Executive Member, C.P.I. (1998); Member, C.P.I. State Secretariat; Member, Kerala State Rural Development Board (1987-91); Director Board Member, Kerala Agro Machineries Corporation (1991-96); Member, State Land Reforms Review Committee (2008-2010); Advisory Committee Member, BSNL, Kannur S.S.A. (Since 2009).Now, Member and Treasurer, C.P.I. State Executive; Leader C.P.I. Parliamentary Party. Chairman, Subject Committee II (Land Revenue and Devaswom)