Ordinances Promulgated since 1957
Adjournment Motions Discussed Bills passed Budget Speeches Confidence / No Confidence Motions Discussion under Rule 205 B Discussion under Rule 58 Ex-Members of KLA Duration of Assemblies President's Rule Important Privilege Issues Landmark Legislations Motions under Rule 130 Motions under Rule 275 Adopted by the House Ordinances Promulgated since 1957 Petitions presented to the House since 1957 Speakers since 1957 Resolution for Removal of Speaker Dy. Speaker Statements under Rule 300