| 20 |
THE KERALA STATE GOODS AND SERVICES TAX (AMENDMENT) ORDINANCE, 2023 |
2024-01-05 |
| 19 |
KERALA PANCHAYAT RAJ (AMENDMENT) ORDINANCE, 2023 |
2023-12-08 |
| 18 |
THE KERALA MUNICIPALITY (AMENDMENT) ORDINANCE, 2023 |
2023-12-08 |
| 17 |
THE KERALA TAXATION LAWS (AMENDMENT) ORDINANCE, 2023 |
2023-07-23 |
| 16 |
THE KERALA HEALTHCARE SERVICE PERSONS AND HEALTHCARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) AMENDMENT ORDINANCE, 2023 |
2023-05-24 |
| 15 |
THE KERALA PUBLIC HEALTH ORDINANCE, 2022 |
2022-10-15 |
| 14 |
THE KERALA PUBLIC ENTERPRISES SELECTION AND RECRUITMENT BOARD ORDINANCE, 2022 |
2022-06-02 |
| 13 |
THE KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS CERTAIN CORPORATIONS AND COMPANIES) AMENDMENT ORDINANCE, 2022 |
2022-03-31 |
| 12 |
THE KERALA PUBLIC HEALTH ORDINANCE, 2022 |
2022-03-31 |
| 11 |
THE KERALA CO-OPERATIVE SOCIETIES (AMENDMENT) ORDINANCE, 2022 |
2022-03-31 |
| 10 |
THE KERALA LIVESTOCK AND POULTRY FEED AND MINERAL MIXTURE (REGULATION OF MANUFACTURE AND SALE ) ORDINANCE, 2022 |
2022-03-31 |
| 9 |
THE KERALA MARITIME BOARD (AMENDMENT) ORDINANCE, 2022 |
2022-03-31 |
| 8 |
THE KERALA LOK AYUKTA (AMENDMENT) ORDINANCE, 2022 |
2022-03-31 |
| 7 |
THE KERALA PRIVATE FORESTS (VESTING AND ASSIGNMENT) AMENDMENT ORDINANCE, 2022 |
2022-03-31 |
| 6 |
THE KERALA LOCAL SELF GOVERNMENT COMMON SERVICEORDINANCE, 2022 |
2022-03-31 |
| 5 |
THE KERALA LOCAL SELF GOVERNMENT COMMON SERVICEORDINANCE, 2022 |
2022-03-31 |
| 4 |
THE KERALA JEWELLERY WORKERS’ WELFARE FUND(AMENDMENT) ORDINANCE, 2022 |
2022-03-31 |
| 3 |
THE KERALA LOK AYUKTA (AMENDMENT) ORDINANCE, 2022 |
2022-02-07 |
| 2 |
THE KERALA MARITIME BOARD (AMENDMENT) ORDINANCE, 2022 |
2022-01-19 |
| 1 |
THE KERALA CO-OPERATIVE SOCIETIES (AMENDMENT) ORDINANCE, 2022 |
2022-01-13 |
