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CONFIDENCE/NO CONFIDENCE MOTIONS -14TH KERALA LEGISLATIVE ASSEMBLY
   

2020

  
 On August 24, 2020, the House granted leave to Shri V D Satheesan MLA to move the following motion:

The motion was discussed on 24th August, 2020 and was put to vote and  it was declared as lost. When the motion was put to vote 40 Members voted for it and 87 Members voted against it. The motion was declared  lost.