Sl. No. |
Date |
Member Who Raised the Discussion |
Subject Matter |
1 |
14-7-1960 |
Shri. C.M.Stephen |
Discussion on a matter of urgent public importance viz. strike by the cashew workers and the consequent closure of over 125 cashew factories and auxiliary Industrial Establishments such as Saw mills, Tin factory in the Quilon District. |
2 |
22-7-1960 |
Shri. C. Achutha Menon |
The removal of certain books written by well known authors by the police from the National Book Stall,Trichur. |
3 |
23-9-1960 |
Shri.T.A.Thomman |
Collapse of the Alunthara Government Primary School, near Vamanapuram resulting in the death of two pupils and serious injuries to a number of students. |
4 |
3-3-1961 |
Shri.N.S.Krishna Pillai |
The economic crisis that has arisen in the state consequent on the liquidation of the Palai Central Bank Ltd and grant of moratorium to several other Banks in the state. |
5 |
12-6-1961 |
Shri. T.A.Thomman |
Serious situation that has arisen in the taluks of Udumbanchola and Peermade consequent on the eviction of settlers from the Forest areas. |
6 |
15-12-1961 |
Shri. T.A.Thomman |
The situation that has arisen in the state consequent on the agitation started by the Kerala Karshaka Sangham. |
7 |
31-3-1967 |
Shri. N.K.Balakrishnan |
Kasaragod isssue. |
8 |
22-6-1967 |
Shri.K.M.Mani |
The attack by the Chinese on the Indian Diplomats at Peking. |
9 |
14-7-1967 |
Shri. C.B.Chandrasekhara Warrier |
Regarding the unemployment and retrenchment apprehended from the proposed automation in the Life Insurance Corporation of India. |
10 |
19-10-1972 |
Shri. R.S.Unni, Deputy Speaker |
The crisis in the Cashew Industry in the State. |
11 |
2-11-1973 |
Shri. K.M. Mani |
Working of the Kerala State Transport Corporation. |
12 |
20-7-1978 |
Shri.T.K.Ramakrishnan |
The statements contained in the speeches made by Shri. Baby John, Minister for Revenue and Co-Operation and Shri. M.P.Gangadharan on the floor of the House on 28-6-1978. |
13 |
29-10-1979 |
Shri. R.S. Unni |
Crisis in the Coir Industry. |
14 |
16-8-1982 |
Shri.M.V. Raghavan |
The contract for removal of timber from Kakki dam reservoir. |
15 |
3-8-1983 |
Shri. R.S. Unni |
Crisis in the Cashew Industry. |
16 |
4-8-1983 |
Shri.M.V. Raghavan |
Reported removal of timber from Muchikund. |
17 |
1-4-1985 |
Shri. K.C. Joseph |
Drought relief measures in the State. |
18 |
20-9-1985 |
Shri.Varkala Radhakrishnan |
The Annual Report of the Kerala Public Service Commission for the year 1982-83. |
19 |
23-9-1985 |
Shri.A.C.Jose |
The fall in the price of coconut. |
20 |
6-11-1986 |
Shri. Varkala Radhakrishnan |
The report on the Working of Kerala Public Service Commission for the year 1983-84. |
21 |
12-11-1986 |
Shri.K.V.Surendranath |
The continuing situation in the state of nonworking of a large number of Industrial Undertakings and the default on the part of the Government to take effective remedial measures. |
22 |
20-11-1986 |
Shri. Cyriac John |
The fall in the prices of Copra,Coconut oil and Rubber due to the import of the above products and the resultant hardship to cultivators. |
23 |
11-8-1987 |
Shri.K.C.Joseph |
Grave situation arisen as a result of power shortage in the state due to fall in level of water in the reservoirs. |
24 |
8-12-1987 |
Shri.P.K.Kunhalikutty |
The situation that has arisen consequent on the increase in traffic accidents in the state. |
25 |
25-4-1988 |
Shri.K.M.Mani |
Report of the Sarkaria Commission. |
26 |
2-8-1988 |
Shri.K.C.Joseph |
The reported crisis in the cashew industry due to the introduction of monopoly procurement of cashewnuts. |
27 |
2-8-1988 |
Shri.P.K.Kunhalikutty |
On not getting adequate representation to Backward Communities in Central and State services and in Public Undertakings. |
28 |
23-2-1989 |
Shri. T.M.Jacob |
On the grave situation reported to have arisen consequent on the decision of the Government to introduce cards for noon-feeding and to meet half of the expenses for noon feeding by the school committee. |
29 |
2-1-1991 |
Shri.K.M. Mani |
Regarding the necessity for fixing higher support price for natural rubber. |
30 |
28-7-1993 |
Shri.V.S. Achuthanandan |
Aravindksha Menon Commission Report. |
31 |
1-3-1994 |
Shri. Kadavoor Sivadasan |
On the portions relating to the Kerala State Civil Supplies Corporation Ltd. in the report of the C & AG for the year ended March 31,1993 (No.1-commercial). |
32 |
1-3-1994 |
Shri. Pinarayi Vijayan |
Incidents which occurred in the Kannur District and steps taken by the Government recently to tackle them. |
33 |
20-4-1994 |
Shri. T. Sivadasa Menon |
Report of the Yohannan Commission which enquired into the police firing at Palakkad. |
34 |
11-8-1994 |
Shri. Varkala Radhakrishnan |
Special report of the Committee on Government Assurances presented on July 19, 1994. |
35 |
10-7-2003 |
Shri. V. S. Achutanandan |
Serious situation that has arisen in the state due to spreading of fever |
36 |
4-8-2003 |
Shri. K.C. Joseph |
Report of the commission on W.T.O concerns in Agriculture by Dr. M.S. Swaminathan |
37 |
10-3-2005 |
Prof K. V. Thomas |
Narendran Commission Report regarding reservation to backward communities in employments |
38 |
21-7-2005 |
Shri V. K. Ebrahim Kunju |
Report submitted by Rtd. Justice K. John Mathew regarding mineral and mining. |
39 |
21-7-2005 |
Shri Mathai Chacko |
Regarding the functioning of Kerala Agriculture University. |
40 |
21-2-2006 |
Shri M. M. Hassan |
On the Audit para 3.1 to 3.36 of Chapter III of the Report of the Comptroller and Auditor General of India (Commercial) regarding Electricity Board for the year ended 31st March 2005, Government of Kerala. |
41
|
21-2-2006
|
Dr. Thomas Issac
|
On the remark of the Comptroller and Auditor General of India in the Report for the year ended 31st March 2004, regarding the loss of Rs. 201.40 crores incurred by the State in implementing the Kuttiadi Augmentation Scheme. |
42 |
25-10-2006 |
Shri Aryadan Mohammed |
Report of the Commission (Sri. Thomas .P. Joseph) which enquired into the Marad Incident. |
43 |
19-07-2012 |
Shri. K. Sivadasan Nair |
Regarding the closure of four district offices of NABARD and decreasing number of Agricultural loans in the state |
44 |
20-07-2012 |
Shri. Kodiyeri Balakrishnan |
Regarding the atrocities occurring in the state in the name of Moral Police |
45 |
08-07-2014 |
Dr.N.Jayaraj
|
Regarding the " Draft Agricultural Policy of the Government-2013" presented to the House on 06-02-2014
|
46 |
19-10-2016 |
Sri. K S Sabarinadhan |
Regarding road accidents and its remedial measures. |
* Former Rule No. 57 |