Motions under Rule 275 Adopted by the House
Confidence / No Confidence Motions Resolution for Removal of Speaker Dy. Speaker Motions under Rule 130 Motions under Rule 275 Adopted by the House Discussion under Rule 58 Discussion under Rule 205 B Statements under Rule 300

MOTIONS ADOPTED BY THE HOUSE ON THE BASIS OF DISCUSSION UNDER RULE 130

 
   
Sl. No. Date  Name of the MINISTER  Statement in PDF Format
1 22.11.2016 Sri.Pinarayi Vijayan, 
Hon. Chief Minister
On Demonetisation of 500 and 1000 notes
2 30-08-2018 Sri.Pinarayi Vijayan, 
Hon. Chief Minister
On the Monsoon disaster, the consequences and the steps to be taken for reconstruction of affected regions in the State of Kerala
3 30-10-2019 Sri Pinarayi Vijayan
Hon. Chief Minister 
The motion to raise a discussion on the Crisis likely to be evolved in the agriculture and small scale industry sectors in the State consequent to the the R.C.E.P Agreement.