Adjournment Motions Discussed
Adjournment Motions Discussed Bills passed Budget Speeches Confidence / No Confidence Motions Discussion under Rule 205 B Discussion under Rule 58 Ex-Members of KLA Duration of Assemblies President's Rule Important Privilege Issues Landmark Legislations Motions under Rule 130 Motions under Rule 275 Adopted by the House Ordinances Promulgated since 1957 Petitions presented to the House since 1957 Speakers since 1957 Resolution for Removal of Speaker Dy. Speaker Statements under Rule 300
Date Member Who Moved Date Of Presentation
20-01-2021 ശ്രീ . വി.ഡി. സതീശൻ സംസ്ഥാന സർക്കാർ നിയന്ത്രണത്തിലുള്ള സ്ഥാപനമായ കിഫ്‌ബി 2018-19 സാമ്പത്തിക വർഷത്തിൽ മസാലബോണ്ടുകൾ വിറ്റഴിച്ചതുൾപ്പെടെയുള്ള കടമെടുപ്പ് ഓഫ് ബജറ്റ് കടമെടുപ്പാണെന്നും ഭരണഘടനാലംഘനമാണെന്നുമുള്ള കംപ് ട്രോളർ ആൻഡ് ഓഡിറ്റർ ജനറലിന്റെ നിരീക്ഷണം ഉണ്ടാക്കിയിട്ടുള്ള ഗുരുതരമായ സ്ഥിതിവിശേഷം സഭ നിർത്തിവച്ച് ചർച്ച ചെയ്യണം
13-03-2020 ഡോ. എം.കെ.മുനീർ കോവിഡ്-19 വ്യാപകമാകുന്ന വാര്‍ത്തകളും സാമൂഹ്യ മാധ്യമങ്ങളിലെ അതിരുകവിഞ്ഞ പ്രചാരണവും നിയന്ത്രണങ്ങളും മൂലം ജനങ്ങളിലുണ്ടായിട്ടുള്ള ഭീതിയും ആശങ്കയും ലഘൂകരിക്കാനും വിദേശ മലയാളികൾക്കുണ്ടാകുന്ന ബുദ്ധിമുട്ടുകളും ആശങ്കകളും പരിഹരിക്കപ്പെടുന്നതിനും രാജ്യത്തിന്റെ സാമ്പത്തിക ഭദ്രതയ്ക്കുണ്ടായിട്ടുള്ള ഭീഷണികളെ ചെറുക്കാനുമാവശ്യമായ നടപടികൾ സ്വീകരിക്കേണ്ട ഗുരുതരമായ സാഹചര്യങ്ങൾ സഭാനടപടികൾ നിര്‍ത്തിവച്ചു ചര്‍ച്ച ചെയ്യണം.
10-02-2020 ശ്രീ സണ്ണി ജോസഫ് കാർഷികമേഖലയിലെ പ്രതിസന്ധി- സംസ്ഥാനം നേരിടുന്ന കാര്‍ഷിക മേഖലയിലെ അതീവഗുരുതരമായ കാലാവസ്ഥാവ്യതിയാനം, പ്രകൃതിക്ഷോഭങ്ങള്‍, വിലതകര്‍ച്ച, വിളതകര്‍ച്ച, വന്യമൃഗശല്യം തുടങ്ങിയ പ്രശ്നങ്ങള്‍ ചര്‍ച്ച ചെയ്യുന്നതിനായി സഭ നിർത്തി വച്ചു ചർച്ച ചെയ്യണം.
28-05-2019 Shri. K S Sabreenathan കിഫ്ബി ധനസമാഹരണത്തിനായി പുറത്തിറക്കിയ മസാല ബോണ്ട് സംബന്ധിച്ച ദുരൂഹതയും,വ്യക്തമില്ലായ്മയും, ഇതിന് നല്‍കേണ്ട ഉയര്‍ന്ന പലിശ കാരണം സംസ്ഥാനത്തിനുണ്ടാകുന്ന കടുത്ത സാമ്പത്തിക ഭാരവും മൂലം ഉളവായിട്ടുള്ള ഗുരുതരമായ സാഹചര്യം സഭ നിര്‍ത്തിവച്ച് ചര്‍ച്ച ചെയ്യണം
28-05-2019 Shri. K S Sabreenathan കിഫ്ബി ധനസമാഹരണത്തിനായി പുറത്തിറക്കിയ മസാല ബോണ്ട് സംബന്ധിച്ച ദുരൂഹതയും,വ്യക്തമില്ലായ്മയും, ഇതിന് നല്‍കേണ്ട ഉയര്‍ന്ന പലിശ കാരണം സംസ്ഥാനത്തിനുണ്ടാകുന്ന കടുത്ത സാമ്പത്തിക ഭാരവും മൂലം ഉളവായിട്ടുള്ള ഗുരുതരമായ സാഹചര്യം സഭ നിര്‍ത്തിവച്ച് ചര്‍ച്ച ചെയ്യണം
12-05-2018 Shri V.D. Satheesan The Serious Situation Reported To Have Arisen Consequent To The Failure In Providing Adequate Relief To Those Who Lost Their Houses And Household Instruments And Livelihood And To Those Who Lost Their Crops In Kuttanad During The Flood Havoc And The Stagnation In Relief Operations.
06-05-2018 Dr. M K Muneer The Serious Situation Reported To Have Arisen Due To The NIPAH Outbreak, Which Took Seventeen Lives In Malappuram And Kozhikode Districts And The Fear And Apprehension Among People About The Disease.
07-09-2014 Shri. S Sarma The Serious Situation That Has Arose Consequent On The Total Neglect To The State In The Railway Budget And Reported Failure Of State Government To Bring In The Demands To The Notice Of The Union Government.
04-10-2013 Shri.M.Chandran The State Of Kerala Is Facing A Serious Situation Due To The Unprecedented Drought Which  Has Resulted In Watersheds Having Been Dried Up, People  Increasingly Suffering From Sunstroke And Drought Related Diseases And The Farmers Having Fallen Victims To The Debt Trap Due To Crisis In Agriculture Sector And Crop Loss. The Situation Reported To Have Arisen Out Of The Serious Crisis In Which The People Are Engulfed And Inactivity Of  Government That Should Have Acted On A War Footing In Fresh Water, Agriculture And Health Disaster Management. (After Discussion The Motion "that The House Do Now Adjourn" Was Not Pressed And Hence The Same Was Withdrawn By The Leave Of The House.)
12-12-2012 Shri. C.Divakaran The Situation Arising Out Of The Escalating Price Of Essential Commodities Including Rice.
25-10-2011 Dr. T.M Thomas Issac The Serious Situation Reported To Have Arisen Consequent On The Increase In Incidences Of Terrorist Activities In The State Has Been Received.
11-04-2011 Dr. T.M Thomas Issac The Serious Situation That Has Arisen Consequent On The Frequent Hike In The Price Of Petrol By Oil Companies Following The Removal Of Price Control Of Petrol By The Central Government Leading To Steep Increase In Price Of Food Items.
03-02-2010 Shri. Aryadan Muhammed The Serious Situation Reported To Have Arisen Due To The Inaction On The Part Of Government In Controlling The Prices Of Commodities By Strengthening The Public Distribution System And The Consequent Food Inflation Being Experienced.
03-01-2010 Shr. Thiruvanchoor Radhakrishnan The Serious Situation Reported To Have Arisen Consequent On The Delay In Providing The "patta" For The Land In Munnar And The Inaction On The Part Of Government To Prevent The Encroachment Of Land And Degradation Of Environment.
24-07-2008 Shri. K.M Mani The Serious Situations Reported To Have Arisen Consequent On The Emergence Of Agitations By Various Organisations Demanding The Withdrawal Of Social Science Text Book Of Seventh Standard And The Text Books Which Are Included In The Curriculum Of The Year Which Generally Restrain From Belief In God, Religion And National Perspective And Lead To Imbibe Communism.
18-07-2007 Shri K. Sudhakaran The Devastation Caused By Monsoon In The State.
27-07-2005 Dr. T.M Thomas Issac The Serious Situation Reported To Have Arisen Consequent On The Death Of 8 Persons In A Landslide At Munnar And Devikulam In Idukki District.
26-07-2004 Sri Kodiyeri Balakrishnan  The Serious Situation  Reported To Have Arisen In The Education Sector Due To The Lathicharge And Use Of Tear Gas On The Student Demonstrations Consequent  On The Suicide Of Rajani S Anand Student Of The Engineering College Adoor
02-08-1994 Shri. P.S. Sreenivasan The Hardships Faced By The People Consequent On The Hike In The Price Of Essential Commodities.
25-04-1994 Shri. Pinarayi Vijayan The Attempt On The Life Of Shri. E.P. Jayarajan, M.L.A.
29-03-1994 Shri. T.K. Ramakrishnan The Serious Situation Faced By The 30 Lakhs Of Coconut Cultivators And Agricultural Labourers Consequent On The Declaration Of Support Price Of Rs. 2350 Per Quintal To Copra By The Central Govt.
21-12-1990 Shri. Oommen Chandy The Serious Difficulties That Would Have To Be Faced By The People Of Kerala Due To The Decision Of The Central Govt. To Increase The Price Of Ration Rice W.e.f. 1-1-1991.
18-12-1990 Shri. K.M. Mani The Decision Of The Central Govt. To Import Coconut Oil.
04-05-1988 Shri. Eapen Varghese The New Import Policy Of Central Govt. To Import Rubber, Coconut, Cocoa, Clove, Coir Products, Etc.
17-04-1974 Shri. V.S. Achuthanandan The Food Situation In The State.
10-11-1973 Shri. K.A. Sivarama Bharathy The Serious Situation Reportedly Arisen As A Result Of The Manhandling By Some Policemen On The People Gathered At A Public Meeting Addressed By Shri. E.M. Sankaran Namboodiripad, Leader Of Opposition At Muthalakulam On Oct. 6, 1973.
31-10-1973 Shri. E.M. Sankaran Namboodiripad The Decision Of The Government To Enhance The Price Of Ration Rice.
26-11-1968 Shri K. Karunakaran Serious And Imminent Threat To Law And Order In The State Consequent On The Acts Of Organised Violence That Erupted At Tellicherry On 22nd Nov. And Pulpalli On 24th Nov. 1968 In A Bid To Capture The Local Police Stations And The Mounting Terror In The Country Side.
24-03-1961 Shri T. A. Thomman The Grave And Panicky Economic Situation That Has Arisen In The State Consequent On The Extension Of The Period Of Moratorium To Five Banks In The State.
28-02-1958 Shri K.K.Viswanathan Reported Lathi Charge On Students At Ernakulam On 27-2-1958 And The Arrest Of A Number Of Students.