Confidence / No Confidence Motions
Adjournment Motions Discussed Bills passed Budget Speeches Confidence / No Confidence Motions Discussion under Rule 205 B Discussion under Rule 58 Duration of Assemblies Important Privilege Issues Landmark Legislations Motions under Rule 130 Motions under Rule 275 Adopted by the House Ordinances Promulgated since 1957 Petitions presented to the House since 1957 Presiding Officers Since 1957 Resolution for Removal of Speaker Dy. Speaker Statements under Rule 300
<< Back

Confidence / No Confidence Motions - 6th Kla [ KERALA LEGISLATIVE ASSEMBLY ]

1982

12 . On February 2, 1982 the House granted leave to Shri. A.C. Shanmugha Das to move the following motion:

"This House expresses its want of confidence in the Council of Ministers headed by Shri. K.Karunakaran".
The Motion was discussed on 3rd and 4th February 1982.

When the motion was put to vote, 70 Members each voted for and against the motion. Then Speaker exercised casting vote against the motion under Art. 189 of the constitution and the motion was declared as lost.