Bills passed since 1957 - Tenth KLA
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BILLS PASSED SINCE 1957 - Tenth KLA (1996 - 2001)

1. The Kerala Appropriation (Vote on Account No.2 ) Bill, 1996 (Act 9 of 1996 ).
2. The Kerala Appropriation (No.2) Bill, 1996 (Act 10 of 1996).
3. The Kerala Appropriation (No.3) Bill, 1996 (Act 12 of 1996).
4. The Kerala Appropriation (No.4) Bill, 1996 (Act 13 of 1996).
5. The Kerala Appropriation (No.5) Bill, 1996 (Act 14 of 1996).
6. The Kerala Appropriation (No.6) Bill, 1996 (Act 15 of 1996).
7. The Kerala Appropriation (No.7) Bill, 1996 (Act 16 of 1996).
8. The Kerala Appropriation (No.8) Bill, 1996 (Act 17 of 1996).
9. The Kerala Appropriation (No.9) Bill, 1996 (Act 18 of 1996).
10. The Kerala Appropriation (No.10) Bill, 1996 (Act 19 of 1996).
11. The Kerala Appropriation (No.11) Bill, 1996 (Act 20 of 1996).
12. The Kerala Appropriation (No.12) Bill, 1996 (Act 21 of 1996).
13. The Malabar University Bill, 1996 (Act 22 of 1996).
14. The Kerala Finance Bill, 1996 (Act 23 of 1996).
15. The Kerala State Scheduled Tribes (Restriction on Transfer of Lands and Restoration of Alienated Lands) Amendment Bill, 1996. *
16. The Kerala Appropriation Bill, 1997 (Act 2 of 1997).
17. The Kerala Appropriation (Vote on Account) Bill, 1997 (Act 3 of 1997).
18. The Payment of Salaries and Allowances (Amendment) Bill, 1997 (Act 4 of 1997).
19. The Kerala Motor Transport Workers Payment of Fair Wages (Amendment) Bill, 1997 (Act 5 of 1997).
20. The Kerala Co-operative Hospital Complex and the Academy of Medical Sciences (Taking over the Management) Bill, 1997 (Act 6 of 1997).
21. The Kerala Agricultural University (Amendment) Bill, 1997 (Act 7 of 1997).
22. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 1997 (Act 8 of 1977).
23. The Kerala Co-operative Societies (Amendment) bill, 1996 (Act 9 of 1997).
24. The Kerala Finance Bill, 1997 (Act 10 of 1997).
25. The Kerala Appropriation (No.2) Bill, 1997 (Act 11 of 1997).
26. The Kerala Appropriation (No.3) Bill, 1997 (Act 12 of 1997).
27. The Kerala Cutchi Memons Bill, 1996 (Act 13 of 1997).
28. The Kerala Board of Revenue Abolition Bill, 1996 (Act 14 of 1997).
29. The Kerala Co-operative Societies (Second Amendment) Bill, 1997 (Act 15 of 1997).
30. The Abkari (Amendment) Bill, 1997 (Act 16 of 1997).
31. The Sivagiri Mutt (Emergency provisions) Bill, 1997 (Act 17 of 1997).
32. The Kerala Appropriation (No.4) Bill, 1997 (Act 18 of 1997).
33. The Kerala Public Libraries (Kerala Grandhasala Sanghom) Amendment Bill, 1997
(Act 1 of 1998).
34. The Calicut University (Amendment) Bill, 1997 (Act 2 of 1998).
35. The Pre-degree Course (Abolition) Bill, 1997 (Act 3 of 1998).
36. The Kerala Appropriation (Vote on Account) Bill, 1998 (Act 4 of 1998).
37. The Kerala Stay of Eviction Proceedings Bill, 1998 (Act 5 of 1998).
38. The Kerala Appropriation Bill, 1998 (Act 6 of 1998).
39. The Guruvayur Devaswom (Amendment) Bill, 1998 (Act 7 of 1998).
40. The Kerala Panchayat Raj (Amendment) Bill, 1998 (Act 8 of 1998).
41. The Kerala Coir Workers' Welfare Fund (Amendment) Bill, 1998 (Act 9 of 1998).
42. The Kerala Prohibition of Ragging Bill, 1998 (Act 10 of 1998).
43. The Kannur University (Amendment) Bill, 1998 (Act 11 of 1998).
44. The Kerala Revocation of Arbitration Clauses and Reopening of Awards Bill, 1998
(Act 12 of 1998).
45. The Kerala Appropriation (No.2) Bill, 1998 (Act 13 of 1998).
46. The Kerala Finance Bill, 1998 (Act 14 of 1998).
47. The Kerala Appropriation (No.3) Bill, 1998 (Act 15 of 1998).
48. The Kerala Ration Dealers' Welfare Fund Bill, 1998 (Act 16 of 1998).
49. The Kerala Bamboo, Kattuvally and Pandanus Leaf Workers' Welfare Fund Bill, 1998 (Act 17 of 1998).
50. The Kerala State Rural Development Board (Amendment) Bill, 1998 (Act 18 of 1998).
51. The Calicut University (Amendment) Amending Bill, 1998 (Act 19 of 1998).
52. The Kerala Public Libraries (Kerala Grandhasala Sanghom) Amendment Bill, 1998
(Act 20 of 1998).
53. The Registration (Kerala Amendment) Bill, 1997 (Act 21 of 1998).
54. The Plantations Labour (Kerala Amendment) Bill, 1997 (Act 1 of 1999).
55. The Kerala Appropriation Bill, 1999 (Act 2 of 1999).
56. The Kerala Appropriation (No.2) Bill, 1999 (Act 3 of 1999).
57. The Kerala Appropriation (No.3) Bill, 1999 (Act 4 of 1999).
58. The Kerala Appropriation (No.4) Bill, 1999 (Act 5 of 1999).
59. The Kerala Appropriation (No.5) Bill, 1999 (Act 6 of 1999).
60. The Kerala Appropriation (No.6) Bill, 1999 (Act 7 of 1999).
61. The Kerala Lok Ayukta Bill, 1999 (Act 8 of 1999).
62. The Travancore–Cochin Hindu Religious Institutions (Amendment) Bill, 1999
(Act 9 of 1999).
63. The Kerala General Sales Tax (Amendment) Bill, 1999 (Act 10 of 1999).
64. The Kerala Local Authorities (Prohibition of Defection) Bill, 1999 (Act 11 of 1999).
65. The Kerala Restriction on Transfer by and Restoration of Lands to Scheduled Tribes Bill, 1999 (Act 12 of 1999).
66. The Kerala Panchayat Raj (Amendment) Bill, 1999 (Act 13 of 1999).
67. The Kerala Municipality (Amendment) Bill, 1999 (Act 14 of 1999).
68. The Kerala Appropriation (No.7) Bill, 1999 (Act 15 of 1999).
69. The Kerala Appropriation (Vote on Account) Bill, 1999 (Act 16 of 1999).
70. The Kerala Fishermen's Welfare Fund (Amendment) Bill, 1999 (Act 17 of 1999).
71. The Kerala State Co–operative Agricultural and Rural Development Banks (Amendment) Bill, 1999 (Act 18 of 1999).
72. The Kerala Industrial Re–vitalisation Fund Bill, 1999 (Act 19 of 1999).
73. The Kerala Revenue Card Bill, 1999 (Act 20 of 1999).
74. The Kerala Land Reforms (Amendment) Bill, 1999 (Act 21 of 1999).
75. The Kerala Appropriation (No.8) Bill, 1999 (Act 22 of 1999).
76. The Kerala Finance Bill, 1999 (Act 23 of 1999).
77. The Kerala Appropriation (No.9) Bill, 1999 (Act 24 of 1999).
78. The Payment of Salaries and Allowances (Amendment) Bill, 1999 (Act 25 of 1999).
79. The Kerala Stay of Eviction Proceedings Bill, 1999 (Act 26of 1999).
80. The Kerala Grants and Leases (Modification of Rights) Amendment Bill, 1999**
81. The Kerala Co–operative Societies (Amendment) Bill, 1999 (Act 1 of 2000).
82. The Kerala Lok Ayukta (Amendment) Bill, 1999 (Act 2 of 2000).
83. The Kerala Appropriation (No.10) Bill, 1999 (Act 3 of 2000).
84. The Kerala Infrastructure Investment Fund Bill, 1999 (Act 4 of 2000).
85. The Kerala Industrial Single Window Clearance Boards and Industrial Township Area Development Bill, 1999 (Act 5 of 2000).
86. The Kerala Highway Protection Bill, 1999 (Act 6 of 2000).
87. The Kerala Police (Amendment) Bill, 2000 (Act 7 of 2000).
88. The Kerala General Sales Tax (Amendment) Bill, 2000 (Act 8 of 2000).
89. The Kerala Surcharge on Taxes (Amendment) Bill, 2000 (Act 9 of 2000).
90. The Kerala State Commission for Backward Classes (Amendment) Bill, 2000
(Act 10 of 2000).
91. The Kerala Appropriation Bill, 2000 (Act 11 of 2000).
92. The Kerala Appropriation (Vote on Account) Bill, 2000 (Act 12 of 2000).
93. The Kerala Panchayat Raj (Amendmemnt) Bill, 2000 (Act 13 of 2000).
94. The Kerala Municipalities (Amendment) Bill, 2000 (Act 14 of 2000).
95. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 2000 (Act 15 of 2000).
96. The Kerala Decentralisation of Powers Bill, 2000 (Act 16 of 2000).
97. The Kerala Command Area Development (Amendment) Bill, 2000 (Act 17 of 2000).
98. The Kerala Appropriation(No.2) Bill, 2000 (Act 18 of 2000).
99. The Kerala Appropriation(No.3) Bill, 2000 (Act 19 of 2000).
100. The Kerala Finance Bill, 2000 (Act 20 of 2000).
101. The Kerala Appropriation (No.4) Bill, 2000 (Act 1 of 2001).
102. The Kerala Sports Bill, 1999 (Act 2 of 2001).
103. The Kerala Appropriation Bill, 2001.
104. The Kerala Appropriation (Vote on Account) Bill, 2001.

* The Bill was passed by the Assembly on 23.9.1996. President returned the
Bill without giving assent under Article 201. The Assembly subsequently passed a
substantially identical Bill and obtained assent for the same. (Bill No. 163)
** The Bill was passed on 8.4.1999. Assent not received so far.