BILLS PASSED SINCE 1957 - Second KLA (1960 - 64)
1. The Kerala Appropriation (No.1) Bill, 1960(Act 1 of 1960).
2. The Payment of Salaries and Allowances (Amendment) Bill, 1960(Act 2 of 1960).
3. The General SalesTax (Amendment) Bill, 1960(Act 3 of 1960).
4. The Kerala Appropriation (Vote on Account)Bill, 1960(Act 4 of 1960).
5. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 1960(Act 5 of 1960).
6. The Kerala State Handloom Weavers Co–operative Society (Special Provisions) Bill, 1960 (Act 6 of 1960).
7. The Kerala Weights and Measures (Enforcement) Amendment Bill, 1960
(Act 7 of 1960).
8. The Kerala Education (Amendment) Bill, 1960(Act 8 of 1960).
9. The Kerala Appropriation (No.2) Bill, 1960(Act 9 of 1960).
10. The General Sales Tax (Second Amendment) Bill, 1960(Act 11 of 1960).
11. The Kerala Surcharge on Taxes (Amendment) Bill, 1960 (Act 12 of 1960).
12. The Agricultural Income Tax (Amendment) Bill, 1960(Act 13 of 1960).
13. The Kerala Appropriation (No.3) Bill, 1960(Act 14 of 1960).
14. The Kerala Khadi and Village Industries Board (Amendment) Bill, 1960
(Act 15 of 1960).
15. The Kerala Home Guards Bill, 1960(Act 16 of 1960).
16. The Kerala Plantations (Additional) Tax Bill, 1960(Act 17 of 1960).
17. The Minimum Wages (Kerala Amendment) Bill, 1960(Act 18 of 1960).
18. The Evacuee Interest (Separation) Kerala Supplementary Bill, 1960(Act 19 of 1960).
19. The Kerala Gaming Bill, 1960(Act 20 of 1960).
20. The Kerala Stay of Eviction Proceedings (Second Amendment) Bill, 1960
(Act 21 of 1960).
21. The Kerala Cinemas Regulation (Amendment) Bill, 1960(Act 22 of 1960).
22. The Kerala Municipal Laws (Amendment) Bill, 1960(Act 23 of 1960).
23. The Kerala Enquiries and Summons Bill, 1960(Act 24 of 1960).
24. The Travancore Cochin Prohibition (Amendment) Bill, 1960(Act 25 of 1960).
25. The State Transport Authority and the Regional Transport Authorities (Continuance of the term of office) Validation Bill, 1960(Act 26 of 1960).
26. The Kerala Appropriation (No.4) Bill, 1960(Act 27 of 1960).
27. The Kerala Habitual Offenders Bill, 1960(Act 28 of 1960).
28. The Madras Preservation of Private Forests (Amendment) Bill, 1960(Act 29 of 1960).
29. The Kerala Government Land Assignment Bill, 1960(Act 30 of 1960).
30. The Travancore Town Planning (Amendment) Bill, 1960(Act 31 of 1960).
31. The Kerala Panchayats Bill, 1960(Act 32 of 1960).
32. The Kerala Re–enacting Bill, 1960(Act 33 of 1960).
33. The Kerala Shops and Commercial Establishments Bill, 1960(Act 34 of 1960).
34. The Kerala Education (Second Amendment) Bill, 1960 (Act 35 of 1960).
35. The Malabar Tenancy (Amendment) Bill, 1960(Act 36 of 1960).
36. The Trivandrum City Improvement Trust Bill, 1960(Act 1 of 1961).
37. The Kerala Police Bill, 1960(Act 5 of 1961).
38. The Kerala Village Courts Bill, 1960(Act 6 of 1961).
39. The Kerala Appropriation (No.1) Bill, 1961(Act 7 of 1961).
40. The Kerala Municipal Laws (Amendment) Bill, 1961 (Act 8 of 1961).
41. The Agricultural Income Tax (Amendment) Bill, 1961 (Act 9 of 1961).
42. The Agricultural Income Tax (Second Amendment) Bill, 1961( Act 10 of 1961).
43. The General Sales Tax (Amendment) Bill, 1961 (Act 11 of 1961).
44. The Kerala Appropriation (No.2) Bill, 1961 (Act 12 of 1961).
45. The Kerala Land Tax Bill, 1961(Act 13 of 1961)
46. The Kerala District Municipalities Bill, 1960(Act 14 of 1961).
47. The Travancore–Cochin Nurses and Midwives (Amendment) Bill, 1960
(Act 15 of 1961).
48. The Valiamma Thampuran Kovilakam Estate and the Palace Fund (Partition) Bill, 1960(Act 16 of 1961).
49. The Kerala Livestock Improvement Bill, 1960(Act 17 of 1961).
50. The Payment of Salaries and Allowances (Amendment) Bill, 1961(Act 18 of 1961).
51. The Kerala Building Tax Bill, 1961 (Act 19 of 1961).
52. The Kerala Local Authorities Entertainments Tax Bill, 1960(Act 20 of 1961)
53. The Pattazhi Devaswom Lands (Vesting and Enfranchisement) Bill, 1960
(Act 21 of 1961).
54. The Kerala Appropriation (No.3) Bill, 1961(Act 22 of 1961).
55. The Kerala Appropriation (No.4) Bill, 1961 (Act 23 of 1961).
56. The Kerala Appropriation (No.5) Bill, 1961 (Act 24 of 1961).
57. The Kerala Additional Tax on Lands Bill, 1961( Act 25 of 1961).
58. The Kerala Cattle Trespass Bill, 1960(Act 26 of 1961).
59. The Kerala Land Improvement and Agricultural Loans Bill, 1960(Act 27 of 1961).
60. The Industrial Disputes (Kerala Amendment) Bill, 1961( Act 28 of 1961).
61. The Kerala Buildings (Lease and Rent Control) Amendment Bill, 1961
(Act 29 of 1961).
62. The Calicut City Municipal Bill, 1960(Act 30 of 1961).
63. The Kerala Borstal Schools Bill, 1960(Act 31 of 1961).
64. The Kerala Municipalities (Amendment) Bill, 1961(Act 32 of 1961).
65. The Kerala Hereditary Village Offices (Abolition) Bill, 1961 (Act 33 of 1961).
66. The Kerala Appropriation (No.6) Bill, 1961 (Act 34 of 1961).
67. The Kerala Prevention of Disturbances of Public Meetings Bill, 1961 (Act 35 of 1961).
68. The Madras Preservation of Private Forests (Amendment) Bill, 1961(Act 36 of 1961).
69. The Kerala Survey and Boundaries Bill, 1960(Act 37 of 1961).
70. The Calicut City Municipal (Amendment) Bill, 1961 (Act 38 of 1961).
71. The Kerala Municipalities (Second Amendment) Bill, 1961(Act 39 of 1961).
72. The General Sales Tax (Second Amendment) Bill, 1961 (Act 40 of 1961).
73. The Kerala Dramatic Performances Bill, 1961 (Act 41 of 1961).
74 The Kerala Non Trading Companies Bill, 1960(Act 42 of 1961).
75. The Guruvayoor Township Bill, 1961 (Act 43 of 1961).
76. The Requisitioning and Acquisition of Property (Amendment) Bill, 1961
(Act 1 of 1962).
77. The Destruction of Records Bill, 1961(Act 2 of 1962).
78. The Kerala Essential Articles Control (Temporary Powers) Bill, 1960 (Act 3 of 1962).
79. The Kerala Forest Bill, 1960(Act 4 of 1962).
80. The Indian Easements (Extension) Bill, 1961(Act 5 of 1962)
81. The Kerala Relief Undertakings (Special Provisions) Bill, 1961(Act 6 of 1962).
82. The Kerala Appropriation (No.1) Bill, 1962 (Act 7 of 1962).
83. The Kerala Beedi and Cigar Industrial Premises (Regulation of Conditions of Work) Bill, 1960 (Act 8 of 1962).
84. The General Sales Tax (Amendment and Validation) Bill, 1961(Act 9 of 1962).
85. The Kerala Enquiries and Summons (Amendment) Bill, 1962 (Act 10 of 1962).
86. The Kerala Appropriation (Vote on Account) Bill, 1962(Act 11 of 1962).
87. The Kerala Buildings (Lease and Rent Control) Amendment Bill, 1962(Act 12 of 1962).
88. The General Sales Tax (Amendment) Bill, 1962 (Act 13 of 1962).
89. The Kerala Agrarian Relations (Amendment) Bill, 1962 (Act 14 of 1962).
90. The Kerala Local Authorities Laws (Amendment)Bill, 1962(Act 15 of 1962).
91. The General Sales Tax (Second Amendment and Validation) Bill, 1962
(Act 16 of 1962).
92. The Kerala Appropriation (No.2) Bill, 1962 (Act 17 of 1962).
93. The Kerala Ryotwari Tenants Protection Bill, 1962.(Act 18 of 1962).
94. The Kerala Panchayats (Amendment) Bill, 1962 (Act 19 of 1962).
95. The Kerala Fire Force Bill, 1961 (Act 20 of 1962).
96. The Kerala Land Acquisition Bill, 1960 (Act 21 of 1962).
97. The Kerala Municipalities (Amendment) Bill, 1962 (Act 22 of 1962).
98. The Kerala Appropriation (No.3) Bill, 1962 (Act 23 of 1962).
99. The Kerala Appropriation (No.4) Bill, 1962 (Act 24 of 1962).
100. The Kerala Appropriation (No.5) Bill, 1962(Act 25 of 1962).
101. The Kerala Agrarian relations (Second Amendment) Bill, 1962 (Act 26 of 1962).
102. The Kerala Criminal Law (Amendment) Bill, 1962(Act 27 of 1962).
103. The Kerala Contingency Fund (Amendment) Bill, 1963 (Act 1 of 1963).
104. The Kerala Appropriation Bill, 1963 (Act 2 of 1963).
105. The Kerala Police (Amendment) Bill, 1963 (Act 3 of 1963).
106. The Kerala Judicial Officers Protection Bill, 1962 (Act 4 of 1963).
107. The Kerala University (Validation of Proceedings of Vice–Chancellor) Bill, 1962
(Act 5 of 1963).
108. The Kerala Gift Goods (Unlawful Possession ) Bill, 1963 (Act 6 of 1963).
109 The Kerala Tenants and Kudikidappukars Protection Bill, 1963 (Act 7 of 1963).
110. The Kerala Land Relinquishments (Amendment) Bill, 1962 (Act 8 of 1963).
111. The Suits for Possession and Injunctions (Re–Transfer) Bill, 1962 (Act 9 of 1962).
112. The General Sales Tax (Third Amendment andValidation ) Bill, 1962 (Act 10 of 1963).
113. The Code of Criminal Procedure (Kerala Amendment) Bill, 1962 (Act 11 of 1963).
114. The Kerala Appropriation (No.2) Bill, 1963 (Act 12 of 1963).
115. The Madras General Sales Tax (Turnover and Assessments) Rules Validation Bill, 1962 (Act 13 of 1963).
116. The Kerala Warehouses (Amendment) Bill, 1962 (Act 14 of 1963).
117. The Kerala General Sales Tax Bill, 1962 (Act 15 of 1963).
118. The Opium (Kerala Amendment) Bill, 1962 (Act 16 of 1963).
119. The Kerala Corneal Grafting Bill, 1962 (Act 17 of 1963).
120. The Kerala Hackney Carriage Bill, 1961 (Act 18 of 1963).\
121. The Kerala Stamp (Amendment) Bill, 1963 (Act 19 of 1963).
122. The Kerala Appropriation (No.3) Bill, 1963 (Act 20 of 1963).
123. The Kerala General Sales Tax (Amendment) Bill, 1963 (Act 21 of 1963).
124. The Kerala Additional Tax on Entertainments and Surcharge on Show Tax Bill, 1963 (Act 22 of 1963).
125. The Kerala Electricity Duty Bill, 1963 (Act 23 of 1963).
126. The Kerala Motor Vehicles Taxation Bill, 1963 (Act 24 of 1963).
127. The Kerala Motor Vehicles (Taxation of Passengers and Goods ) Bill, 1963
(Act 25 of 1963).
128. The Kerala Agriculturists Debt Relief Bill, 1961 (Act 26 of 1963).
129. The Kerala Appropriation (No.4) Bill, 1963 (Act 27 of 1963).
130. The Kerala Appropriation (No.5) Bill, 1963 (Act 28 of 1963).
131. The Kerala Municipalities (Second Amendment) Bill, 1962 (Act 29 of 1963).
132. The Kerala Local Authorities Laws Bill, 1962 (Act 30 of 1963).
133. The Kerala Public Servants (Inquiries) Bill, 1962 (Act 31 of 1963).
134. The Mappila Marumakkathayam (Amendment) Bill, 1962 (Act 32 of 1963).
135. The Kerala Money Lenders (Amendment) Bill, 1963 (Act 33 of 1963).
136. The Kerala State Aid to Industries Bill, 1962 (Act 34 of 1963).
137. The Travancore – Cochin Irrigation (Amendment) Bill, 1962 (Act 35 of 1963).
138. The Madras Preservation of Private Forests (Amendment) Bill, 1963 (Act 36 of 1963).
139. The Kerala Public Accountants Bill, 1962 (Act 37 of 1963).
140. The Assumption of Management of Estate Proclamations (Repeal) Bill, 1963
(Act 38 of 1963).
141. The Kerala Identification of Prisoners Bill, 1963 (Act 39 of 1963).
142. The Kerala Places of Public Resorts Bill, 1963 (Act 40 of 1963).
143. The Madras Hindu Religious and Charitable Endowments (Amendment) Bill, 1963
(Act 41 of 1963).
144. The Muslim Personal Law (Shariat) Application (Kerala Amendment) Bill, 1962.
(Act 42 of 1963).
145. The Kerala Land Reforms Bill, 1963 (Act 1 of 1964).
146. The Kerala Tenants and Kudikidappukars Protection (Amendment) Bill, 1964
(Act 2 of 1964).
147. The Kerala Anatomy (Amendment) Bill, 1963 (Act 3 of 1964).
148. The Kerala Escheats and Forfeitures Bill, 1963 (Act 4 of 1964).
149. The Madras Commercial Crops Markets (Amendment and Validation) Bill, 1964
(Act 5 of 1964).
150. The Trivandrum City Municipal (Amendment) Bill, 1964 (Act 6 of 1964).
151. The Kerala Appropriation (No.1) Bill, 1964 (Act 7 of 1964).
152. The General Sales Tax (Validation) Bill, 1964 (Act 8 of 1964).
153. The Luxury Tax on Tobacco (Validation) Bill, 1964 (Act 9 of 1964).
154. The Travancore Chitties (Amendment) Bill, 1963 (Act 10 of 1964).
155. The Kerala Appropriation (No.2) Bill, 1964(Act 11 of 1964).
156. The Agricultural Income Tax (Amendment Bill, 1963 (Act 12 of 1964).
157. The Calicut City Municipal (Amendment) Bill, 1963 (Act 13 of 1964).
158. The Nurses and Midwives (Amendment) Bill, 1963 (Act 14 of 1964).
159. The Kerala Weights and Measures (Enforcement) Amendment Bill, 1964
(Act 15 of 1964).
160. The Kerala Public Service Commission (Additional Functions) Bill, 1963
(Act 16 of 1964).
161. The Kerala Land Development Bill, 1963 (Act 17 of 1964).