BILLS PASSED SINCE 1957 - Ninth KLA (1991 - 96)
1. The Kerala Appropriation (Vote on Account No.2) Bill, 1991 (Act 18 of 1991).
2. The Kerala Provisional Collection of Revenues (Amendment) Bill, 1991
(Act 19 of 1991).
3. The Kerala Appropriation (No.8) Bill, 1991 (Act 20 of 1991).
4. The Kerala District Administration (Second Amendment) Bill, 1991 (Act 21 of 1991).
5. The Kerala Panchayats (Amendment) Bill, 1991 (Act 22 of 1991).
6. The Kerala Finance Bill, 1991 (Act 23 of 1991).
7. The Kerala Appropriation (No.9)Bill, 1991 (Act 24 of 1991).
8. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 1991 (Act 25 of 1991).
9. The Payment of Salaries and Allowances (Second Amendment) Bill, 1991
(Act 26 of 1991).
10. The Public Libraries (Kerala Grandhasala Sanghom) Amendment Bill, 1991
(Act 27 of 1991).
11. The Kerala Appropriation Bill, 1992(Act 1 of 1992).
12. The Kerala Appropriation (Vote on Account ) Bill , 1992 (Act 2 of 1992).
13. The Kerala Building Tax (Amendment ) Bill, 1992(Act 3 of 1992).
14. The Kerala Public Men's Corruption (Investigations and Inquiries ) Amendment Bill,1992(Act 4 of 1992)
15. The Kerala Co-operative Societies (Amendment ) Bill, 1992(Act 5 of 1992).
16. The Kerala Appropriation (No.2) Bill, 1992 (Act 6 of 1992).
17. The Kerala Appropriation (No.3) Bill, 1992 (Act 7 of 1992).
18. The Kerala Finance Bill, 1992 (Act 8 of 1992).
19. The Payment of Salaries and Allowances (Amendment ) Bill, 1992 (Act 9 of 1992).
20. The Kerala Appropriation Bill, 1993 (Act 1 of 1993).
21. The Kerala Forest (Amendment) Bill, 1993 (Act 2 of 1993).
22. The Kerala Industrial Infrastructure Development Bill, 1993 (Act 3 of 1993).
23. The Kerala Municipalities (Amendment) Bill, 1993 (Act 4 of 1993).
24. The Kerala Municipal Corporations (Amendment) Bill, 1993 (Act 5 of 1993).
25. The Kerala Water Supply and Sewerage (Amendment) Bill, 1993 (Act 6 of 1993).
26. The Kerala Motor Vehicles Taxation (Amendment) Bill, 1993 (Act 7 of 1993).
27. The Kerala Advocates' Welfare Fund (Amendment) Bill, 1993 (Act 8 of 1993).
28. The Kerala Appropriation (No.2) Bill, 1993 (Act 9 of 1993).
29. The Kerala Appropriation (Vote on Account) Bill, 1993 (Act 10 of 1993).
30. The Kerala State Commission for Backward Classes Bill, 1993 (Act 11 of 1993).
31. The Motor Vehicles (Kerala Amendment) Bill, 1993 (Act 12 of 1993).
32. The Kerala Finance Bill, 1993 (Act 13 of 1993).
33. The Kerala Appropriation (No.3) Bill, 1993 (Act 14 of 1993).
34. The Kerala Appropriation (No.4) Bill, 1993 (Act 15 of 1993).
35. The Kerala Co-operative Societies (Amendment) Bill, 1993 (Act 16 of 1993).
36. The Kerala Appropriation Bill, 1994 (Act 1 of 1994).
37. The University Laws (Amendment) Bill, 1994 (Act 2 of 1994).
38. The Travancore-Cochin Hindu Relgious Institutions (Amendment) Bill, 1994
(Act 3 of 1994).
39. The Kerala Local Authorities (Constitution and Preparation of Electoral Roll) Bill, 1994 (Act 4 of 1994).
40. The Sree Sankaracharya University of Sanskrit Bill, 1994 (Act 5 of 1994).
41. The Kerala Essential Services Maintenance Bill, 1994 (Act 6 of 1994).
42. The Kerala Labour Welfare Fund (Amendment) Bill, 1992 (Act 7 of 1994).
43. The Kerala Head Load Worker's (Amendment) Bill, 1992 (Act 8 of 1994).
44. The Kerala Appropriation (No.2) Bill, 1994 (Act 9 of 1994).
45. The Kerala Appropriation (Vote on account) Bill, 1994 (Act 10 of 1994).
46. The Payment of Salaries and Allowances (Amendment) Bill, 1994 (Act 11 of 1994).
47. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 1994 (Act 12 of 1994).
48. The Kerala Panchayat Raj Bill, 1994 (Act 13 of 1994).
49. The Kerala Local Fund Audit Bill, 1993 (Act 14 of 1994).
50. The Kerala Tax on Entry of Motor Vehicles into Local Areas Bill, 1994
(Act 15 of 1994).
51. The Kerala Tailoring Workers' Welfare Fund Bill, 1994 (Act 16 of 1994).
52. The Kerala Contingency Fund (Amendment) Bill, 1994 (Act 17 of 1994).
53. The Kerala Appropriation (No.3) Bill, 1994 (Act 18 of 1994).
54. The Kerala Finance Bill, 1994 (Act 19 of 1994).
55. The Kerala Municipalities Bill, 1994 (Act 20 of 1994).
56. The Kerala Appropriation (No.4) Bill, 1994 (Act 21 of 1994).
57. The Kerala Survey and Boundaries (Amendment) Bill, 1994 (Act 22 of 1994).
58. The Kerala Appropriation Bill, 1995 (Act 1 of 1995).
59. The Kerala Appropriation (Vote on Account) Bill, 1995 (Act 2 of 1995).
60. The Kerala Agricultural University (Amendment Bill, 1994 (Act 3 of 1995).
61. The Kerala Appropriation (No.2) Bill, 1995 (Act 4 of 1995).
62. The Kerala Finance Bill, 1995 (Act 5 of 1995 ).
63. The Kerala Co-operative Societies (Amendment ) Bill, 1995 (Act 6 of 1995).
64. The Kerala Panchayat Raj (Second Amendment ) Bill, 1995 (Act 7 of 1995).
65. The Kerala Municipalities (Second Amendment ) Bill, 1995 (Act 8 of 1995).
66. The University Laws (Amendment ) Bill, 1995 (Act 9 of 1995 ).
67. The Travancore-Cochin Hindu Religious Institutions (Amendment ) Bill, 1995
(Act 10 of 1995 ).
68. The Kerala General Sales Tax (Amendment ) Bill, 1995 (Act 11 of 1995 ).
69. The Abkari (Amendment ) Bill, 1995 (Act 12 of 1995 ).
70. The Kerala Appropriation (No.3) Bill, 1995 (Act 13 of 1995 ).
71. The Kerala Cashew Factories (Acquisition) Amendment Bill, 1995 (Act 14 of 1995).
72. The Kerala Advocates' Welfare Fund (Amendment ) Bill, 1995 (Act 15 of 1995 ).
73. The Kerala State Backward Classes (Reservation of Appointments or posts in the Services under the State ) Bill, 1995 (Act 16 of 1995 ).
74. The Kerala Beedi and Cigar Workers' Welfare Fund Bill, 1995 (Act 18 of 1995 ).
75. The Kerala Appropriation Bill, 1996 (Act 1 of 1996 ).
76. The Kerala Appropriation (Vote on Account ) Bill, 1996 (Act 2 of 1996 ).
77. The Kerala Toddy Workers' Welfare Fund (Amendment ) Bill, 1996 (Act 3 of 1996 ).
78. The Abkari (Amendment ) Bill, 1996 (Act 4 of 1996 ).
79. The Kerala Public Service Commission (Additional Functions as respects Certain Societies ) Bill, 1996 (Act 5of 1996 ).
80. The Kerala Civil Courts (Amendment ) Bill, 1995 (Act 6 of 1996 ).
81. The Kerala Panchayat Raj ( Amendment ) Bill, 1996 (Act 7 of 1996).
82. The Kerala Municipalities (Amendment ) Bill, 1996 (Act 8 of 1996).
83. The Kerala (Scheduled Caste and Scheduled Tribe) Regulation of Issue of Community Certificate Bill, 1996 (Act 11 of 1996).
84. The Indian Succession (Kerala Amendment) Bill, 1996 (Act 1 of 1997).