BILLS PASSED SINCE 1957 - First KLA (1957 - 59)
1. The Kerala Stay of Eviction Proceedings Bill, 1957 (Act 1 of 1957)2. The Kerala
Appropriation (No.1) Bill, 1957((Act 2 of 1957)
3. The Koodalmanickam Devaswom Proclamation (Amendment) Bill, 1957
(Act 3 of 1957).
4. The Payment of Salaries and Allowances (Amendment) Bill, 1957 (Act 4 of 1957)
5. The Kerala Appropriation (No.2) Bill, 1957(Act 5 of 1957)
6. The Kerala Contingency Fund Bill, 1957 (Act 6 of 1957)
7. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 1957(Act 7 of 1957)
8. The Travancore–Cochin Agricultural Income Tax (Amendment) Bill, 1957
(Act 8 of 1957)
9. The Madras Medium Cotton Mill Cloth (Sales Tax) Repeal Bill, 1957
(Act 9 of 1957)
10. The Travancore–Cochin Land Tax (Amendment) Bill, 1957(Act 10 of 1957)
11. The Kerala Surcharge on Taxes Bill, 1957(Act 11 of 1957)
12. The Travancore–Cochin General Sales Tax (Amendment) Bill, 1957
(Act 12 of 1957)
13. The Code of Civil Procedure (Kerala Amendment) Bill, 1957(Act 13 of 1957)
14. The Kerala University Bill, 1957 (Act 14 of 1957)
15. The Kerala Appropriation (No.3) Bill, 1957 (Act 15 of 1957)
16. The Kerala Education Bill, 1957 (Act 6 of 1959)*
17. The Travancore–Cochin Irrigation (Amendment) Bill, 1957 (Act 16 of 1957)
18. The Kerala Anatomy Bill, 1957 (Act 17 of 1957)
19. The Travancore–Cochin Insolvency (Amendment) Bill, 1957 (Act 18 of 1957)
20. The Kerala Maternity Benefit Bill, 1957 (Act 19 of 1957)
21. The Kerala Stay of Eviction Proceedings (Second Amendment) Bill, 1957
(Act 1 of 1958).
22. The Agricultural Income Tax (Amendment) Bill, 1957 (Act 2 of 1958).
23. The Travancore–Cochin Forest Amendment Bill, 1957 (Act 3 of 1958).
24. The Madras District Boards (Amendment) Bill, 1957 (Act 4 of 1958).
25. The Madras Village Panchayats (Amendment) Bill, 1957 (Act 5 of 1958).
26. The Malabar District Board (Temporary Provisions) Bill, 1957(Act 6 of 1958).
27. The General Sales Tax (Amendment) Bill, 1957 (Act 7 of 1958).
28. The Kerala Land Conservancy Bill, 1957 (Act 8 of 1958).
29. The Kerala Appropriation (No.4) Bill, 1957 (Act 9 of 1958).
30. The Madras Preservation of Private Forests (Amendment) Bill, 1957
(Act 10 of 1958).
31. The Kerala Re–enacting Bill, 1957 (Act 11 of 1958).
32. The Madras Buildings (Lease and Rent Control) Amendment Bill, 1957
(Act 12 of 1958).
33. The Kerala Private Forests (Assumption of Management) Bill, 1957
(Act 13 of 1958).
34. The Professional Tax (Validation and Re–assessment) Bill, 1958
(Act 14 of 1958).
35. The Travancore–Cochin Panchayats (Validation of Imposition and Collection of
Rates, Taxes, Cesses and Fees) Bill, 1958 (Act 15 of 1958)
36. The Kerala Appropriation (No.1) Bill, 1958 (Act 16 of 1958).
37. The Kerala Agricultural Pests and Diseases Bill, 1957 (Act 17 of 1958).
38. The Kerala Lime Shells (Control) Bill, 1957 (Act 18 of 1958).
39. The Madras Buildings (Lease and Rent Control) Amendment Bill, 1958.
40. The Kerala Appropriation (No.2) Bill, 1958 (Act 20 of 1958).
41. The General Sales Tax (Amendment) Bill, 1958 (Act 21 of 1958).
42. The General Sales Tax (Second Amendment) Bill, 1958(Act 22 of 1958). 43. The Kerala Re–enacting Bill, 1958 (Act 23 of 1958).
44. The Madras Essential Articles Control and Requisitioning (Temporary Powers) Bill,
1958 (Act 24 of 1958).
45. The Payment of Salaries and Allowances (Amendment) Bill, 1958
(Act 25 of 1958).**
46. The Madras Marumakkathayam (Amendment) Bill, 1957 (Act 26 of 1958).
47. The Kerala Nampoothiri Bill, 1957 (Act 27 of 1958).
48. The Sthanam Properties (Assumption of Temporary Management and Control)
and Hindu Succession Bill, 1957 (Act 28 of 1958).
49. The Kerala Compensation of Tenants Improvements Bill, 1957(Act 29 of 1958).
50. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 1958
(Act 30 of 1958).
51. The Kerala Indebted Agriculturist Relief Bill, 1957 (Act 31 of 1958).
52. The Kerala Cinemas (Regulation) Bill, 1958(Act 32 of 1958).
53. The Judicial Proceedings (Validation) Bill, 1958 (Act 33 of 1958).
54. The Jenmikaram Payment (Abolition) Bill, 1958.#
55. The Kerala Appropriation (No.3) Bill, 1958(Act 3 of 1958).
56. The Kerala Money Lenders Bill, 1957(Act 35 of 1958).
57. The Travancore–Cochin Hindu Religious Institutions (Amendment) Bill, 1958
(Act 36 of 1958).
58. The Kerala Electricity Duty (Amendment) Bill, 1958 (Act 37 of 1958).
59. The Kerala Land Relinquishment Bill, 1958(Act 38 of 1958).
60. The Kerala Appropriation (No.4) Bill, 1958(Act 39 of 1958).
61. The General Sales Tax (Third Amendment) Bill, 1958(Act 40 of 1958).
62. The Electricity Duty (Second Amendment) Bill, 1958(Act 41 of 1958).
63. The Kerala Control of Poison Contaminated Articles (Validation) Bill, 1958
(Act 42 of 1958).
64. The Municipal Laws (Amendment) Bill, 1958(Act 43 of 1958).
65. The Madras District Municipalities (Amendment) Bill, 1958(Act 44 of 1958).
66. The Kerala Weights and Measures Enforcement (No.2) Bill, 1958
(Act 45 of 1958).
67. The Travancore Credit Bank (Transfer of Mortgages) Bill, 1958(Act 46 of 1958).
68. The Kerala Industrial Establishments (National and Festival) Holidays Bill,1958
(Act 47 of 1958).
69. The Madras Preservation of Private Forests (Amendment) Bill, 1958
(Act 48 of 1958).
70. The Madras Buildings (Lease and Rent Control) Second Amendment Bill, 1958
(Act 1 of 1959).
71. The Indian Registration (Kerala Amendment) Bill, 1958(Act 2 of 1959).
72. The Essential Articles Control and Requisitioning (Temporary Powers)
Amendment Bill, 1958(Act 3 of 1959).
73. The Travancore–Cochin Requisitioning and Acquisition of Property (Amendment)
Bill, 1958(Act 4 of 1959).
74. The Kerala High Court Bill, 1957 (Act 5 of 1959). ##
75. The Kerala Co–operative Societies Laws (Amendment) Bill, 1958(Act 7 of 1959).
76. The Kerala Appropriation (No.1) Bill, 1959(Act 8 of 1959).
77. The Madras District Municipalities (Amendment) Bill, 1959(Act 9 of 1959).
78. The Madras Plantations Agricultural Income Tax (Revival) Bill, 1959
(Act 10 of 1959).
79. The Agricultural Income Tax (Amendment) Bill, 1959 (Act 11 of 1959).
80. The Kerala Civil Court (Amendment) Bill, 1958(Act 12 of 1959.
81. The Kerala Appropriation (No.2) Bill, 1959(Act 13 of 1959).
82. The General Sales Tax (Amendment) Bill, 1959(Act 14 of 1959)
83. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 1959
(Act 15 of 1959).
84. The Kerala Buildings (Lease and Rent Control) Bill, 1958(Act 16 of 1959).
85. The Kerala Stamp Bill, 1958(Act 17 of 1959).
86. The Kerala Court Fees and Suits Valuation Bill, 1958 (Act 10 of 1960).
87. The Kerala Agrarian Relations Bill, 1957 (Act 4 of 1961).$
88. The Kerala Agriculturists Debt Relief (Amendment) Bill, 1958 (Act 2 of 1961).$$

* Passed on September 2, 1957 returned by the President of India for reconsideration.
Reconsidered and passed again on November 28, 1958.

** The Private Members Bill moved by Shri M. Umesh Rao.

# Passed on July 7, 1958. Returned by the President for reconsideration.
Reconsidered and passed again on October 14, 1960.

## Passed on March 3, 1958. Returned by President of India for reconsideration
Reconsidered and passed again on November 28, 1958.

$ Passed on June 10, 1959. Returned by the President for reconsideration.
Reconsidered and passed again on October 15, 1960.

$$ Passed on April 18, 1959. Returned by the President for reconsideration.
Reconsidered and passed again on October 20, 1960.