Bills passed since 1957 - Eleventh KLA
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BILLS PASSED SINCE 1957 - Eleventh KLA (2001 - 2006)


FIRST SESSION


1. The Kerala Appropriation (Vote on Account No.2) Bill, 2001 (Act 5 of 2001).

SECOND SESSION

2. The Kerala Finance Bill, 2001.
3. The Kerala Stay of Eviction Proceedings Bills 2001 (Act 11 of 2001).
4. The Kerala Advocates' Welfare Fund (Amendment) Bill, 2001 (Act 8 of 2001).
5. The Kerala Panchayat Raj (Amendment) Bill, 2001.
6. The Kerala Road Fund Bill, 2001 (Act 10 of 2001).
7. The University Laws (Amendment) Bill, 2001 (Act 9 of 2001).
8. The Kannur University (Amendment) Bill, 2001.
9. The Kerala Appropriation (No.2) Bill, 2001.
10. The Pariyaram Medical College and Hospital (Transfer for Administration) Bill, 2001.
11. The Kerala Appropriation (No.3) Bill, 2001.
12. The Kerala Agricultural University (Amendment) Bill, 2001.
13. The Kerala Agricultural Debtors ( Temporary Relief) Bill, 2001.
14. The Kerala Handloom Workers, Welfare Fund (Amendment) Bill, 2001.
15. The Guruvayoor Devaswam (Amendment) Bill, 2001.
16. The Kerala Protection of River Banks and Regulation of Removal of Sand Bill, 2001.

THIRD SESSION

17. The Kerala Appropriation (No. 1) Bill, 2002.
18. The Kerala Appropriation (Vote on Account) (No.2) Bill, 2002.

FOURTH SESSION

19. The Kerala General Sales Tax (Amendment) Bill, 2002.
20. The Kerala Women's Commission (Amendment) Bill, 2002.
21. The Kerala Infrastructure Investment Fund (Amendment) Bill, 2002.
22. The Kerala Co-operative Societies (Amendment) Bill, 2002.
23. The Kerala Finance Bill, 2002.
24. The Kerala Ground Water (Regulation and Control) Bill, 2002.
25. The Kerala Appropriation (Vote on Account) (No.2) Bill, 2002.
26. The Kerala Appropriation (No.3) Bill, 2002.
27. The Kerala Appropriation (No.4) Bill, 2002.
28. The Kerala Appropriation (No.5) Bill, 2002.
29. The Kerala Appropriation (No.6) Bill, 2002.
30. The Kerala Appropriation (No.7) Bill, 2002.
31. The Kerala Appropriation (No.8) Bill, 2002.
32. The Kerala Appropriation (No.9) Bill, 2002.
33. The Kerala Appropriation (No.10) Bill, 2002.
34. The Kerala Appropriation (No.11) Bill, 2002.
35. The Kerala Loading and unloading (Prohibition of Extortionary, Intimidatory or other Unlawful Practices) Bill, 2002.

FIFTH SESSION

36. The Kerala Court Fees and Suits Valuation (Amendment) Bill, 2002
37. The Abkari (Amendment) Bill, 2003
38. The Kerala General Sales Tax (Amendment) Bill, 2002
39. The Sree Sankaracharya University of Sanskrit (Amendment) Bill, 2003
40. The Kerala Value Added Sales Tax Bill, 2002.
41. The Kerala Appropriation (No.1) Bill, 2003.
42. The Kerala Appropriation (Vote on Account) Bill, 2003.
SIXTH SESSION

43. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 2003.
44. The Kerala Panchayat Raj (Amendment) Bill, 2003.
45. The Kerala Muncipality (Second Amendment) Bill, 2003.
46. The Kerala General Sales Tax (Second Amendment) Bill, 2003.
47. The Kerala General Sales Tax (Third Amendment) Bill, 2003.
48. The Payment of Salaries and Allowances(Amendment) Bill, 2003
49. The Kerala Payment of Pension to Members of Legislature(Amendment) Bill, 2003
50. The Kerala Appropriation (No.2 ) Bill, 2003
51. The Kerala Advocates' Clerks Welfare Fund Bill,2002
52. The Kerala Co-operative Societies and the Kerala State Co-operative Agriculture and Rural development Banks (Amendment) Bill, 2002
53. The Kerala Cashew Workers' Relief and Welfare Fund(Amendment) Bill,2001
54. The Kerala Finance Bill,2003
55. The Kerala Agricultural Workers (Amendment) Bill, 2001
56. The Kerala Appropriation(No.3) Bill, 2003
57. The Kerala Appropriation(No.4) Bill, 2003
58. The Kerala Appropriation(No.5) Bill, 2003
59. The Kerala Appropriation(No.6) Bill, 2003
60. The Kerala Appropriation(No.7) Bill, 2003
61. The Kerala Appropriation(No.8) Bill, 2003
62. The Kerala Appropriation(No.9) Bill, 2003
63. The Kerala Appropriation(No.10) Bill, 2003
64. The Kerala Appropriation(No.11) Bill, 2003
65. The Kerala Preservation of Trees (Amendment) Bill, 2003
66. The Kerala Fiscal Responsibility Bill, 2003
67. The Kerala Ceiling on Government Guarantees Bill, 2003
68. The Kerala Forest ( Vesting and Management of Ecologically Fragile Lands) Bill, 2001
69. The Kerala Irrigation and Water Conservation Bill, 2003
SEVENTH SESSION

70. The Kerala Automobiles (Validation of Appointments of personnel) Bill, 2004
71. The Kerala Stamp (Amendment) Bill, 2004
72. The Kerala Tolls (Amendment) Bill, 2004
73. The Kerala Appropriation Bill, 2004
74. The Kerala Appropriation (No.2) Bill, 2004
75. The Kerala Appropriation (No.3) Bill, 2004
76. The Kerala Appropriation (No.4) Bill, 2004
77. The Kerala Appropriation (No.5) Bill, 2004
78. The Kerala Appropriation (No.6) Bill, 2004
79. The Kerala Appropriation (No.7) Bill, 2004
80. The Kerala Appropriation (No.8) Bill, 2004
81. The Kerala Appropriation (No.9) Bill, 2004
82. The Kerala Appropriation (No.10) Bill, 2004
83. The Kerala Appropriation (No.11) Bill, 2004
84. The Kerala Appropriation (Vote on Account) Bill, 2004
EIGHTH SESSION


85. Kerala Unaided Proffessional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Bill, 2004
86. The Kerala Finance Bill, 2004
87. The Kerala Appropriation (No.12) Bill, 2004
88. The Kerala Appropriation (No.13) Bill, 2004
89. The Kerala Appropriation (No.14) Bill, 2004
90. The Kerala Appropriation (No.15) Bill, 2004
91. The Kerala Appropriation (No.16) Bill, 2004
92. The Kerala Appropriation (No.17) Bill, 2004
93. The Kerala Appropriation (No.18) Bill, 2004
94. The Kerala Appropriation (No.19) Bill, 2004
95. The Kerala Appropriation (No.20) Bill, 2004
96. The Kerala Appropriation (No.21) Bill, 2004
97. The Kerala Appropriation (No.22) Bill, 2004


NINTH SESSION


No Bills Passed

TENTH SESSION


No Bills Passed

ELEVENTH SESSION


98. The Kerala Land Reforms (Second Amendment) Bill, 2004
99. The Kerala Stay of Eviction Proceedings Bill, 2004
100. The Kerala Panchayat Raj (Amendment) Bill, 2005.
101. Then Kerala Panchayat Raj (Second Amendment) Bill, 2005
102. The Kerala Muncipality (Second Amendment) Bill, 2005
103. The Kerala Muncipality (Third Amendment) Bill, 2005
104. The Kerala Contingency Fund (Amendment) Bill, 2005
105. The Sree Sankaracharya University of Sanskrit (Amendment) Bill, 2005
106. The University Laws (Amendment) Bill, 2005
107. The Kerala Finance Bill, 2005
108. The Kerala Appropriation Bill, 2005
109. The Kerala Appropriation (No.2) Bill, 2005
110. The Kerala Appropriation (No.3) Bill, 2005
111. The Kerala Appropriation (No.4) Bill, 2005
112. The Kerala Appropriation (No.5) Bill, 2005
113. The Kerala Appropriation (No.6) Bill, 2005
114. The Kerala Appropriation (No.7) Bill, 2005
115. The Kerala Appropriation (No.8) Bill, 2005
116. The Kerala Appropriation (No.9) Bill, 2005
117. The Kerala Gaming (Amendment) Bill, 2005
118. The Kerala Tax on Paper Lotteries Bill, 2005
119. The Kerala Tourism (Conservation & Preservation of areas) Bill, 2005


TWELFTH SESSION


120. The Kerala Promotion of Tree Growth in Non-Forest Areas Bill, 2004
121. The Kerala Ground Water (Control and Regulation) Amendment Bill, 2004
122. The Kovalam Palace (Taking over by Resumption) Bill, 2005
123. The Kerala Local Authorities Entertainments Tax (Amendment) Bill, 2005
124. The University Laws (Amendment) Amending Bill, 2005
125. The Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Amendment Bill, 2005
126. The Kerala Water Supply and Sewerage (Amendment) Bill, 2002
127. The Kerala Kisan Pass Book Bill, 2005
128. The Kerala Motor Transport Worker's Welfare Fund (Amendment) Bill, 2005
129. The Kerala Motor Vehicles Taxation ( Amendment) Bill, 2005.
130. The Koodalmanickam Devaswom Bill, 2002
131. The Kerala Tax on Luxuries (Amendment) Bill, 2005
132. The Kerala General Sales Tax (Amendment) Bill, 2005
133. The Kerala Tax on Entry of Goods into Local Areas (Amendment) Bill, 2005
134. The Kerala Value Added Tax (Amendment) Bill, 2005
135. The Kerala Agricultural Income Tax (Amendment) Bill, 2005
136. The Kerala Muncipality (Amendment) Bill, 2003
137. The Kerala Muncipality (Amendment) Bill, 2004
138. The Kerala Muncipality (Second Amendment) Bill, 2004
139. The Kerala Muncipality (Third Amendment) Bill, 2004
140. The Kerala Muncipality (Amendment) Bill, 2005
141. The Kerala Panchayat Raj (Second Amendment) Bill, 2003
142. The Kerala Panchayat Raj (Amendment) Bill, 2004
143. The Kerala Panchayat Raj (Third Amendment) Bill, 2005
144. Kerala Appropriation (No. 10) Bill, 2005
145. The National University of Advanced Legal Studies Bill, 2005
146. The Kerala Payment on Pension to Members of Legislature (Amendment) Bill, 2005
147. The Kerala Land Reforms (Amendment) Bill, 2004
148. The Kerala Land Reforms (Amendment) Bill, 2002

THIRTEENTH SESSION


No Bills Passed

FOURTEENTH SESSION


149. The Kerala Appropriation Bill, 2006
150. The Kerala Appropriation (No.2) Bill, 2006
151. The Kerala Appropriation (No.3) Bill, 2006
152. The Kerala Appropriation (No.4) Bill, 2006
153. The Kerala Appropriation (No.5) Bill, 2006
154. The Kerala Appropriation (No.6) Bill, 2006
155. The Kerala Appropriation (No.7) Bill, 2006
156. The Kerala Appropriation (No.8) Bill, 2006
157. The Kerala Appropriation (No.9) Bill, 2006
158. The Kerala Appropriation (No.10) Bill, 2006
159. The Kerala Appropriation (No.11) Bill, 2006
160. The Kerala Appropriation (No.12) Bill, 2006
161. The Kerala Appropriation (No.13) Bill, 2006
162. The Kerala Appropriation (No.14) Bill, 2006
163. The Kerala Appropriation (No.15) Bill, 2006
164. The Kerala Appropriation (Vote on Account) Bill, 2006

FIFTEENTH SESSION

165. The Kerala Irrigation and Water Conservation (Amendment) Bill, 2006