BILLS PASSED SINCE 1957 - Eighth KLA (1987 - 91)
1. The Kerala Appropriation Bill, 1987 (Act 9 of 1987).
2. The Kerala Municipalities (Amendment) Bill, 1987 (Act 10 of 1987).
3. The Kerala Municipal Laws Amendment (Amending) Bill, 1987 (Act 11 of 1987).
4. The Kerala Appropriation (Vote on Account) Bill, 1987 (Act 12 of 1987).
5. The Gandhiji University (Amendment) Bill, 1987 (Act 13 of 1987).
6. The Local Authorities Laws (Amendment) Bill, 1987 (Act 14 of 1987).
7. The Kerala Fishermen's Welfare Fund (Amendment) Bill, 1987 (Act 15 of 1987).
8. The Kerala Money Lenders (Amendment) Bill, 1987 (Act 16 of 1987).
9. The Kerala Appropriation (No.2) Bill, 1987 (Act 17 of 1987).
10. The Kerala Finance Bill, 1987 (Act 18 of 1987).
11. The Kerala Co-operative Societies (Amendment) Bill, 1987 (Act 19 of 1987).
12. The Kerala High Court (Amendment) Bill, 1987 (Act 20 of 1987).
13. The Code of Criminal Procedure (Kerala Amendment) Bill, 1987 (Act 21 of 1987).
14. The Kerala Panchayats (Amendment) Bill, 1987 (Act 22 of 1987).
15. The Kerala Municipalities (Second Amendment) Bill, 1987 (Act 23 of 1987).
16. The Kerala Municipal Corporations (Amendment) Bill, 1987 (Act 24 of 1987).
17. The Kerala Municipal Laws Amendment (Second Amending) Bill, 1987
(Act 25 of 1987).
18. The Kerala Appropriation (No.3) Bill, 1987 (Act 26 of 1987).
19. The Kerala Appropriation(No.4) Bill, 1987 (Act 27 of 1987).
20. The Kerala Appropriation (No.5) Bill, 1987 (Act 28 of 1987).
21. The Kerala Appropriation(No.6) Bill, 1987 (Act 29 of 1987).
22. The Kerala Appropriation (No.7) Bill, 1987 (Act 30 of 1987).
23. The Kerala Appropriation(No.8) Bill, 1987 (Act 31 of 1987).
24. The Kerala Appropriation (No.9) Bill, 1987 (Act 32 f 1987).
25. The Payment of Salaries and Allowances (Amendment) Bill, 1987 (Act 33 of 1987).
26. The Kerala Coir Workers' Welfare Fund Bill, 1987 (Act 34 of 1987).
27. The Kerala Blind School Society, Alwaye (Taking over of Management) Bill, 1987.*
28. The Code of Civil Procedure (Kerala Amendment) Bill, 1987 (Act 1 of 1988).
29. The Kerala Cashew Workers Relief and Welfare Fund (Amendment) Bill, 1987
(Act 2 of 1988).
30. The Kerala Appropriation(Vote on Account) Bill, 1988 (Act 3 of 1988).
31. The Kerala Appropriation Bill, 1988 (Act 4 of 1988).
32. The Kerala Raw Cashewnuts (Marketing and Transport and Fixation of Minimum Price) Amendment Bill, 1988 (Act 5 of 1988).
33. The Kerala General Sales Tax( Amendment) Bill, 1988 (Act 6 of 1988).
34. The Kerala Co-operative Societies (Amendment) Bill, 1988 (Act 7 of 1988).
35. The Local Authorities Laws (Amendment) Bill, 1988 (Act 8 of 1988).
36. The Kerala Municipal Laws Amendment (Amending) Bill, 1988 (Act 9 of 1988).
37. The Kerala State Housing Board (Amendment) Bill, 1988 (Act 10 of 1988).
38. The Gandhiji University (Amendment and Special Provisions) Bill, 1988
(Act 11 of 1988).
39. The Mahatma Gandhi University (Amendment) Bill, 1988 (Act 12 of 1988).
40. The Gandhiji University (Dissolution of the Senate and the Syndicate) Bill, 1988
(Act 13 of 1988).
41. The Kerala Stamp (Amendment) Bill, 1988 (Act 14 of 1988).
42. The Kerala Public Service Commission (Additional Functions as respects the Services under Local Authorities) Amendment Bill, 1987 (Act 15 of 1988).
43. The Kerala Public Service Commission (Additional Functions as respects certain Corporations and Companies) Amendment Bill, 1987 (Act 16 of 1988).
44. The Kerala Finance Bill, 1988 (Act 17 of 1988).
45. The Kerala Appropriation (No.2) Bill, 1988 (Act 18 of 1988).
46. The Kerala Motor Transport Workers Payment of Fair Wages(Amendment) Bill, 1988 (Act 19 of 1988).
47. The Kerala Grandhasala Sangham (Taking over of Management) Amendment Bill, 1988 (Act 20 of 1988).
48. The Kerala Corneal Grafting (Amendment) Bill, 1987 (Act 21 of 1988).
49. The Kerala Appropriation (No.3) Bill, 1988 (Act 22 of 1988).
50. The Kerala Anatomy (Amendment) Bill, 1987 (Act 23 of 1988).
51. Kerala Public Men's Corruption (Investigations and Inquiries) Bill, 1987 (Act 24 of 1988).
52. The Kerala Khadi Workers' Welfare Fund Bill, 1988 (Act 1 of 1989).
53. The Kerala Handloom Workers' Welfare Fund Bill, 1988 (Act 2 of 1989).
54. The Kerala Motor Vehicles Taxation (Amendment) Bill, 1988 (Act 3 of 1989).
55. The Local Authorities Laws (Third Amendment) Bill, 1988 (Act 4 of 1989).
56. The Cochin University of Science and Technology (Amendment) Bill, 1988
(Act 5 of 1989).
57. The Kerala Agricultural University (Amendment) Bill, 1988 (Act 6 of 1989).
58. The Kerala Publicmen's Corruption (Investigations and Inquiries) Amendment Bill, 1988 (Act 7 of 1989).
59. The Kerala Forest (Amendment) Bill, 1989 (Act 8 of 1989).
60. The Kerala Forest Produce (Fixation of Selling Price) Amendment Bill, 1989
(Act 9 of 1989).
61. The Kerala Electricity Duty (Amendment) Bill, 1988 (Act 10 of 1989).
62. The Kerala General Sales Tax (Second Amendment) Bill, 1988 (Act 11 of 1989).
63. The Kerala Appropriation Bill, 1989 (Act 12 of 1989).
64. The Kerala Appropriation (No.2) Bill, 1989 (Act 13 of 1989).
65. The Kerala Appropriation (Vote on Account) Bill, 1989 (Act 14 of 1989)
66. The Kerala Public Libraries (Kerala Grandhasala Sanghom) Bill, 1989 (Act 15 of 1989).
67. The Kerala Land Reforms (Amendment) Bill, 1989 (Act 16 of 1989).
68. The University Laws (Second Amendment) Bill, 1989 (Act 17 of 1989).
69. The Kerala State Rural Development Board (Amendment) Bill, 1989 (Act 18 of 1989).
70. The Kerala Abkari Workers' Welfare Fund Bill, 1989 (Act 19 of 1989).
71. The Kerala Construction Workers' Welfare Fund Bill, 1989 (Act 20 of 1989).
72. The Kerala Advocates' Welfare Fund (Amendment) Bill, 1989 (Act 21 of 1989).
73. The Kerala Electricity Surcharge (Levy and Collection) Bill, 1989 (Act 22 of 1989).
74. The Kerala Finance Bill, 1989 (Act 23 of 1989).
75. The Kerala Appropriation (No.3) Bill, 1989 (Act 24 of 1989).
76. The Kerala Appropriation (No.4) Bill, 1989 (Act 25 of 1989).
77. The Kerala Appropriation (No.5) Bill, 1989 (Act 26 of 1989).
78. The Kerala Appropriation (No.6) Bill, 1989 (Act 27 of 1989).
79. The Kerala Appropriation (No.7) Bill, 1989 (Act 28 of 1989).
80. The Kerala Appropriation (No.8) Bill, 1989 (Act 29 of 1989).
81. The Kerala Appropriation (No.9) Bill, 1989 (Act 30 of 1989).
82. The Kerala Appropriation (No.10) Bill, 1989 (Act 31 of 1989).
83. The Kerala Appropriation (No.11) Bill, 1989 (Act 32 of 1989).
84. The Payment of Salaries and Allowances (Amendment) Bill, 1989 (Act 33 of 1989).
85. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 1989 (Act 34 of 1989).
86. The Kerala District Administration (Amendment) Bill, 1989 (Act 35 of 1989).
87. The Kerala High Court (Second Amendment) Bill, 1987 (Act 36 of 1989).
88. The Kerala Land Reforms (Second Amendment) Bill, 1989 (Act 2 of 1990).
89. The Kerala General Sales Tax (Amendment) Bill, 1990 (Act 3 of 1990).
90. The Kerala Appropriation Bill, 1990 (Act 4 of 1990).
91. The Kerala Tolls (Amendment) Bill, 1990 (Act 5 of 1990).
92. The Kerala Agricultural Workers' (Amendment) Bill, 1990 (Act 6 of 1990).
93. The Kerala Civil Courts (Amendment)Bill, 1987 (Act 7 of 1990).
94. The Kerala Small Cause Courts (Amendment) Bill, 1987 (Act 8 of 1990).
95. The Kerala Cashew Workers Relief and Welfare Fund (Amendment) Bill, 1990
(Act 9 of 1990).
96. The Kerala Sick Textiles Undertakings (Acquisition and Transfer of Undertakings) Amendment Bill, 1988 (Act 10 of 1990).
97. The Kerala Appropriation (No.2) Bill, 1990 (Act 11 of 1990).
98. The Kerala Appropriation (Vote on Account) Bill, 1990 (Act 12 of 1990).
99. The Kerala Public Service Commission (Additional Functions as respects the Kerala State Road Transport Corporation) Amendment Bill, 1988 (Act 13 of 1990).
100. The Travancore Cochin Hindu Religious Institutions (Amendment) Bill, 1988
(Act 14 of 1990).
101. The Travancore - Cochin Hindu Religious Institutions ( Amendment) Bill, 1989
(Act 15 of 1990).
102. The University Laws (Second Amendment) Bill, 1990 (Act 16 of 1990).
103. The Cochin University of Science and Technology (Amendment) Bill, 1990
(Act 17 of 1990).
104. The Kerala District Administration (Amendment) Bill, 1990 (Act 18 of 1990).
105. The Kerala State Co-operative Agricultural Development Banks (Amendment) Bill, 1990 (Act 19 of 1990).
106. The Travancore - Cochin Hindu Religious Institutions (Third Amendment) Bill, 1990 (Act 20 of 1990).
107. The Kerala Appropriation (No.3) Bill, 1990 (Act 21 of 1990).
108. The Kerala Finance Bill, 1990 (Act 22 of 1990).
109. The Kerala Appropriation (No.4) Bill, 1990 (Act 23 of 1990).
110. The Kerala Industrial Establishments (National and Festival Holidays) Amendment Bill, 1990 (Act 24 of 1990).
111. The Kerala Relief Undertakings (Special Provisions) Amendment Bill, 1990
(Act 25 of 1990).
112. The Kerala Buildings Tax (Amendment) Bill, 1990 (Act 1 of 1991).
113. The Payment of Salaries and Allowances (Amendment) Bill, 1990 (Act 2 of 1991).
114. The Travancore-Cochin Hindu Religious Institutions (Fourth Amendment) Bill, 1990 (Act 3 of 1991).
115. The Kerala State Housing Board (Amendment) Bill, 1990 (Act 4 of 1991).
116. The Kerala Public Men's Corruption (Investigations and Inquiries) (Amendment) Bill, 1990 (Act 5 of 1991).
117. The Kerala Court Fees and Suits Valuation (Amendment) Bill, 1990 (Act 6 of 1991).
118. The Kerala Appropriation Bill, 1991 (Act 7 of 1991).
119. The Kerala Appropriation (No.2) Bill, 1991 (Act 8 of 1991).
120. The Kerala Appropriation (No.3) Bill, 1991 (Act 9 of 1991).
121. The Kerala Appropriation (No.4) Bill, 1991 (Act 10 of 1991).
122. The Kerala Appropriation (No.5) Bill, 1991 (Act 11 of 1991).
123. The Kerala Appropriation (No.6) Bill, 1991 (Act 12 of 1991).
124. The Kerala Appropriation (No.7) Bill, 1991 (Act 13 of 1991).
125. The Kerala Appropriation (Vote on Account) Bill, 1991 (Act 14 of 1991).
126. The Kerala Agricultural Income Tax Bill, 1990 (Act 15 of 1991).
127. The Kerala Stamp Amendment Bill, 1991 (Act 16 of 1991).
128. The Kerala Registration of Tourist Trade Bill, 1989 (Act 17 of 1991).
129. The Kerala Women's Commisssion Bill, 1990 (Act 17 of 1995).
* This Bill was passed on 19-11-1987. Assent not received.