Bills passed since 1957 - Twelfth KLA
Landmark Legislations Confidence / No Confidence Motions Resolution for Removal of Speaker Adjournment Motions Discussed since 1957 Motions under Rule 130 Motions Adopted by the House on the basis of discussion under Rule 130 Discussion under Rule 58 Discussion under Rule 205 Petitions presented to the House since 1957 Important Privilege Issues Bills passed since 1957 Ordinances Promulgated since 1957 Governor's Address Budget Speech Resume Rules of Procedure
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BILLS PASSED SINCE 1957 - Twelfth KLA (2006 -2011)

Sl No Title of the Bill Date of Passing
1. The Kerala Professional Colleges (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non Exploitative Fee and other measures to ensure Equity and Excellence in Professional Education) Bill, 2006 (Act 19 of 2006) 30.06.2006
2. The Kerala Appropriation (Vote on Account No.2) Bill, 2006 (Act 20 of 2006) 30-06-2006
3. The Kerala Finance Bill, 2006 (Act 22 of 2006) 19.10.2006
4. The Kerala Appropriation (No. 16) Bill, 2006 (Act 23 of 2006) 18.10.2006
5. The Kerala Shops and Commercial Establishment Workers’ Welfare Fund Bill, 2006 (Act 24 of 2006) 19.10.2006
6. The Kerala Appropriation (No. 17) Bill, 2006 (Act 26 of 2006) 26.10.2006
7. The Kerala Farmers' Debt Relief Commission Bill, 2006 2006 –se tIcf IÀjI ISm-izmk I½o-j³ _n (Act 1 of 2007) 27.12.2006
8. The Kerala Road Safety Authority Bill, 2006 2006 –se tIcf tdmUv kpc£ AtXm-dnän _n 15.03.2007
9. The Kerala Appropriation Bill, 2007 2007 –se tIcf [\-hn-\n-tbmK _n (Act 3 of 2007) 15.03.2007
10. The Kerala Appropriation (Vote on Account No. 2) Bill, 2007 (Act 4 of 2007)
11. The Kerala Fishermen and Allied Workers' Welfare Cess Bill, 2006 2006 –se tIcf aÕy-s¯m-gn-em-fn-I-fp-sSbpw A\p-_Ô sXmgn-em-fn-I-fpsSbpw t£a skÊv _n 22.03.2007
12. The Kerala Handloom Workers' Welfare Cess Bill, 2007 2007-se tIcf ssI¯dn sXmgn-emfn t£a-skÊv _n 27.03.2007
13. The Kerala Public Accountants (Amendment) Bill, 2007 27.03.2007
14. The Travancore – Cochin Hindu Religious Institutions (Amendment) Bill, 2007 28.03.2007
15. The Kerala Panchayath Raj (Amendment) Bill, 2007 2007 –se tIcf ]©m-b¯v cmPv (t`-Z-K-Xn) _n 29.03.2007
16. The Kerala Municipality (Amendment) Bill, 2007 2007 –se tIcf ap\n-kn-¸m-enän (2------mw t`Z-K-Xn) _n 29.03.2007
17. The Kerala Dairy Farmers' Welfare Fund Bill, 2007 2007 þse tIcf £oc-IÀjI t£a-\n[n _n 29.03.2007
18. The Kerala Monsoon Fishery (Pelagic) Protection Bill, 2007 20.06.2007
19. The Kerala Temporary Stay of Eviction Proceedings Bill, 2007 2007 þse tIcf Hgn-¸n-¡Â \S-]-Sn-IÄ Xm¡m-enI \nÀ¯n-h-bv¡Â _n (Act 14 of 2007) 26.07.2007
20. The Kerala Finance Bill, 2007 (Act 15 of 2007) 24.07.2007
21. The Kerala Finance (No. 2) Bill, 2007 2007 þse tIcf [\-Imcy (2-þmw \¼À)- _n (Act 16 of 2007) 24.07.2007
22. The Kerala Appropriation (No. 2) Bill, 2007 2007 þse tIcf [\-hn-\n-tbmK (2-þmw \¼À) _n (Act 17 of 2007) 23.07.2007
23. The Kerala Appropriation (No. 3) Bill, 2007 2007 þse tIcf [\-hn-\n-tbmK (3-þmw \¼À) _n (Act 18 of 2007) 26.07.2007
24. 2007 þse tIcf ht\-Xc {]tZ-i-§-fn hr£w hfÀ¯Â t{]mÂkm-l\ (t`-Z-K-Xn) _n (Act 19 of 2007) 26.07.2007
25. The Kerala State Commission for the Scheduled Castes and Scheduled Tribes Bill, 2007 (Act 20 of 2007) 2007 –se ]«n-I-Pm-Xn-IÄ¡pw ]«n-I-tKm{X hÀ¤-§Ä¡pw th­n-bpÅ tIcf kwØm\ I½o-j³ _n 13.09.2007
26 The Kerala Police (Amendment) Bill, 2007 (Act 21 of 2007) 19.09.2007
27 The Kerala State Higher Education Council Bill, 2007 (Act 22 of 2007) 18.09.2007
28 The Mahatma Gandhi University (Amendment) Bill, 2007 (Act 23 of 2007) 18.09.2007
29 The University Laws (Amendment) Bill, 2007 (Act 24 of 2007) 18.09.2007
30. The Cochin University of Science and Technology (Amendment) Bill, 2007 (Act 25 of 2007) 20.09.2007
31. The Kerala Sports (Amendment) Bill, 2007 (Act 26 of 2007) 13.09.2007
32. The Kerala Women's Commission (Amendment) Bill, 2007 19.09.2007
33. The Kerala Ayurveda Health Centres (Issue of Licence and Control) Bill, 2007 (Act 28 of 2007) 19.09.2007
34. The Kerala Survey and Boundaries (Amendment) Bill, 2007 (Act 29 of 2007) 13.09.2007
35. The Artha Palisa, Jenmibhogam and Karathil chilavu (Abolition) bill, 2007 (Act 30 of 2007) 12.09.2007
36. The Kerala Revenue Recovery (Amendment) Bill, 2007 (Act 31 of 2007 12.09.2007
37. The Edavagai Rights Acquisition (Amendment) Bill, 2007 (Act 32 of 2007) 12.09.2007
38. The Kerala Professional Colleges (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-Exploitative Fee and Other Measures to ensure Equity and Excellence in Professional Education) Amendment Bill, 2007 (Act 33 of 2007) 20.09.2007
39. The Kerala Anti-Social Activities (Prevention) Bill, 2007 (Act 34 of 2007) 17.09.2007
40. The Small Plantation Workers' Welfare Fund Bill, 2007 19.03.2008
41. The Kerala Appropriation Bill, 2008 13.03.2008
42. The Kerala Appropriation (No. 2) Bill, 2008 13.03.2008
43 The Kerala Appropriation (No. 3) Bill, 2008 13.03.2008
44 The Kerala Appropriation (No. 4) Bill, 2008 13.03.2008
45 The Kerala Appropriation (No. 5) Bill, 2008 13.03.2008
46. The Kerala Appropriation (No. 6) Bill, 2008 13.03.2008
47. The Kerala Appropriation (No. 7) Bill, 2008 13.03.2008
48. The Kerala Appropriation (No. 8) Bill, 2008 13.03.2008
49. The Kerala Appropriation (No. 9) Bill, 2008 13.03.2008
50. The Kerala Appropriation (No. 10) Bill, 2008 13.03.2008
51. The Kerala Appropriation (No. 11) Bill, 2008 13.03.2008
52. The Kerala Appropriation (No. 12) Bill, 2008 13.03.2008
53. The Kerala Appropriation (No. 13) Bill, 2008 13.03.2008
54. The Kerala Appropriation (No. 14) Bill, 2008 13.03.2008
55. The Kerala Appropriation (No. 15) Bill, 2008 13.03.2008
56. The Kerala Public Service Commission (Additional Functions as Respects the Administrative Services under Devaswom Boards Bill, 2007 18.03.2008
57. The Kerala Appropriation (Vote on Account) Bill, 2008 18.03.2008
58. The Kerala Fishermen Debt Relief Commission Bill, 2007 19.03.2008
59. The Kerala Coir Workers Welfare Cess Bill, 2007 23.06.2008
60. The Kerala Appropriation (No. 16 ) bill, 2008 21.07.2008
61. The Kerala Finance Bill, 2008 22.07.2008
62. The Kerala Finance (No. 2) Bill, 2008 22.07.2008
63. The Payment of Salaries and Allowances (Amendment) Bill, 2008 23.07.2008
64. The Kerala Payment of Pension to Members of Legislature (Amendment) Bill, 2008 23.07.2008
65. The Kerala Headload Workers (Amendment) Bill, 2008 23.07.2008
66. The Kerala Appropriation (No. 17) Bill, 2008 23.07.2008
67. The Kerala Medical Officers' Admission to Post Graduate courses under Service Quota Bill, 2008 24.07.2008
68. The Kerala Paddyfield and Wetland Conservation Bill, 2007 2007 -se tIcf s\Âh-b X®oÀ¯S kwc-£W _n 24.07.2008
69. 2008 þ se tIcf IÀjI ISm-izmk I½o-j³ (t`-Z-K-Xn) _n 01.12.2008
70. The Kerala Handloom Workers' Welfare Fund (Amendment) Bill, 2008. 2008 þ se tIcf ssI¯-dn-s¯m-gn-emfn t£a-\n[n (t`-Z-K-Xn) _n 01.12.2008
71. The Madras Hindu Religious and Charitable Endowments (Amendment) Bill, 2008 03.12.2008
72. The Kerala Tailoring Workers' Welfare Fund (Amendment) Bill, 2008. 2008 þse tIcf X¿Â sXmgn-emfn t£a-\n[n (t`-Z-K-Xn) _n 03.12.2008
73. The Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of community Certificates (Amendment) Bill, 2008 04.12.2008
74. The Kerala High Court Services (Determination of Retirement Age) Bill, 2008 04.12.2008
75. The Kerala Appropriation (No. 18) Bill, 2008 2008-þse tIcf [\-hn-\n-tbmK (18-þmw \¼À) _n 04.12.2008
76. The Kerala Shops and Commercial Establishments Workers Welfare (Amendment) Bill, 2008 2008-þse tIcf tjm]vkv Bâv Ita-gvky FÌm-»n-jvsaâvkv sXmgn-emfn t£a-\n[n (t`-Z-K-Xn) _n 11.12.2008
77. The Kerala Water Supply and Sewerage (Amendment) Bill, 2008 11.12.2008
78. The Kerala Co-operative Societies (Amendment) Bill, 2008 17.12.2008
79. The Unregistered Cashewnut Factories Prohibition (Amendment) bill, 2008 17.12.2008
80. 2008 þ se tIcf AUz-t¡ävkv ¢mÀ¡vkv t£a-\n[n (t`-Z-K-Xn) _n 17.12.2008
81. The National University of Advanced Legal Studies (Amendment) Bill, 2008 17.12.2008
82. The Kerala Headload Workers (Amendment) Bill, 2008 18.12.2008
83. The Kerala State Lottery Agents' and Sellers' Welfare Fund Board, 2008 2008 þ se tIcf kwØm\ `mKy-¡pdn GPâp-am-cp-sSbpw hn¸-\-¡m-cp-sSbpw t£a-\n[n _n 18.12.2008
84. The Non-Resident Keralites' Welfare Bill, 2008 2008-þse {]hmkn tIc-fo-b-cpsS t£a _n 18.12.2008
85. The Sree Sankaracharya University of Sanskrit (Second Amendment) Bill, 2008 18.12.2008
86. 2009 se tIcf [\-hn-\n-tbmK (thm«v Hm¬ A¡u-­v) _n 03.03.2009
87. 2009 se tIcf [\-hn-\n-tbmK _n 03.03.2009
88. The Kerala Finance Bill, 2009 22.07.2009
89 2008 se tIcf B`-cW sXmgnemfn t£a-\n[n _n 23.07.2009
90. 2009 se tIcf [\-hn-\n-tbmK (2-þmw \¼À _nÂ) 16.07.2009
91. 2009 se tIcf [\-hn-\n-tbmK (3þmw \¼À _nÂ) 23.07.2009
92. 2009 se tIcf [\-hn-\n-tbmK (4-þmw \¼À _nÂ) 23.07.2009
93. 2009 se tIcf [\-hn-\n-tbmK (5-þmw \¼À _nÂ) 23.07.2009
94. 2009 se tIcf [\-hn-\n-tbmK (6-þmw \¼À _nÂ) 23.07.2009
95. 2009 se tIcf [\-hn-\n-tbmK (7þmw \¼À _nÂ) 23.07.2009
96. 2009 se tIcf [\-hn-\n-tbmK (8-þmw \¼À _nÂ) 23.07.2009
97. 2009 se tIcf [\-hn-\n-tbmK (9-þmw \¼À _nÂ) 23.07.2009
98. 2009 se tIcf [\-hn-\n-tbmK (10-þmw \¼À _nÂ) 23.07.2009
99. 2009 se tIcf [\-hn-\n-tbmK (11-þmw \¼À _nÂ) 23.07.2009
100. 2009 se tIcf [\-hn-\n-tbmK (12-þmw \¼À _nÂ) 23.07.2009
101. 2009 se tIcf [\-hn-\n-tbmK (13-þmw \¼À _nÂ) 23.07.2009
102. The Registration (Kerala Amendment) Bill, 2009
103. 2010 se tIcf £oc-IÀjI t£a-\n[n (t`-Z-K-Xn) _nÂ
104. The Kerala Forest (Amendment) Bill, 2008
105. 2010 se tIcf kvt]mÀ«vkv (t`-Z-K-Xn) _nÂ
106. The Abkari (Amendment) Bill, 2010
107. The Kerala Recognition of Trade Unions Bill, 2009
108. 2010 se tIcf Be-¸p-g-bnse tIcf kv]nt¶-gvkv(-kw-cw`w hne-bvs¡-Sp-¡epw ssIamäw sN¿-epw) _nÂ
109. The Kerala Co-operative Societies (Amendment) Bill, 2009
110 2009 se tIcf Hgn-¸n-¡Â \S-]-Sn-IÄ Xm¡m-enI \nÀ¯n-h-bv¡Â (t`-Z-K-Xn) _n 10-09-2009
111 The Kerala Land Conservancy (Amendment) Bill, 2009 14-09-2009
112 The Kerala Cashew Factories (Acquisition) Amendment Bill, 2009 15-09-2009
113 2009 se tIcf ap\n-kn-¸m-enän (t`-Z-K-Xn) _n 16-09-2009
114 2009 se tIcf ]©m-b¯v cmPv (c­mw t`Z-K-Xn) _n (Act 31 of 2009) 16-09-2009
115 2009 se ]¼m \Zo-XSw AtXm-dnän _n 17-09-2009
116 2009þse tIcf h\w (]-cn-ØnXn imkv{X-]-c-ambn ZpÀº-e-amb `q{]-tZ-i-§-fpsS \n£n]vX am¡epw Imc-y-IÀXr-Xzw \S-¯n-¸pw) t`Z-KXn _n 17-09-2009
117 The Code of Criminal Procedure (Kerala Amendment) Bill 2008 17-09-2009
118 2010þse tIcf {]nk-Wp-Ifpw kwip-²o-I-cW km·mÀ¤o-I-cW tkh-\-§fpw (\nÀÆ-l-Ww) _n 29-03-2010
119 The Kerala Co-operative Societies (Amendment) Bill, 2009 30-03-2010
120 The Kerala Finance Bill, 2010 26-07-2010
121 2010-þse tIcf [\-hn-\n-tbmK (2-þmw \¼À) _n (Act 12 of 2010) 27-07-2010
122 aq¶mÀ {]tXyI ss{S_yq-WÂ _nÂ, 2010 28-07-2010
123 2010 se tIcf DÄ\m-S³ ^njdn _n 29-07-2010
124 2010-þse tIcf [\-hn-\n-tbmK (3-þmw \¼À) _n (Act 12 of 2010) 29-07-2010
125 The Kerala University of Health and Allied Sciences Bill, 2010 29-12-2010
126 tIcf kmwkvIm-cnI {]hÀ¯I t£a-\n[n _nÂ, 2010 29-12-2010
127 The Kerala Advocates' Welfare Fund (Amendment) Bill, 2010 29-12-2010
128 The Kerala Veterinary and Animal Sciences University Bill, 2010 30-12-2010
129 2010- þse tIcf ^nj-do-kn\pw kap{Z ]T-\-§Ä¡p-apÅ kÀÆ-I-em-ime _n (Act 5 of 2011) 30-12-2010
130 The Kerala Public Ways (Reatriction of Assemblies band Procession) Bill, 2011 17-02-2011
131 2011 se tIcf [\-hn-\n-tbmK _n 22-02-2011
132 The Plachimada Coca-cola Victims Relief and Compensation Claims Special Tribunal Bill, 2011 24-02-2011