Bills passed since 1957 - Third KLA
Landmark Legislations Confidence / No Confidence Motions Resolution for Removal of Speaker Adjournment Motions Discussed since 1957 Motions under Rule 130 Motions Adopted by the House on the basis of discussion under Rule 130 Discussion under Rule 58 Discussion under Rule 205 Petitions presented to the House since 1957 Important Privilege Issues Bills passed since 1957 Ordinances Promulgated since 1957 Governor's Address Budget Speech Resume Rules of Procedure
<< Back

BILLS PASSED SINCE 1957 - Third KLA (1967 - 1970)

1. The Kerala Appropriation Bill, 1967 (Act 1 of 1967).
2. The Kerala Appropriation (Vote on Account ) Bill, 1967 (Act 2 of 1967).
3. The Kerala Gift Goods (Unlawful Possession) Amendment Bill, 1967 (Act 3 of 1967).
4. The Kerala Municipalities (Amendment ) Bill, 1967 (Act 4 of 1967).
5. The Prohibition (Amendment) Bill, 1967 (Act 5 of 1967).
6. The Kerala Additional Tax on Lands (Repeal) Bill, 1967 (Act 6 of 1967).
7. The Kerala University (Amendment) Bill, 1967 (Act 7 of 1967).
8. The Kerala Appropriation (No.2) Bill, 1967 (Act 8 of 1967).
9. The Kerala Stay of Eviction Proceedings Bill, 1967 (Act 9 of 1967).
10. The Cochin Abkari (Extension and Amendment) Bill, 1967 (Act 10 of 1967).
11. The Unregistered Cashewnut Factories Prohibition Bill, 1967 (Act 11 of 1967).
12. The Places of Public Worship Laws (Repeal) Bill, 1967 (Act 12 of 1967).
13. The Madras Hindu Religious and Charitable Endowments (Amendment) Bill, 1967
(Act 13 of 1967).
14. The Kerala Appropriation (No.3) Bill, 1967 (Act 15 of 1967).
15. The Kerala Appropriation (No.4) Bill, 1967 (Act 15 of 1967).
16. The Kerala General Sales Tax (Second Amendment) Bill, 1967 (Act 16 of 1967)
. 17. The Kerala Stamp (Amendment) Bill, 1967 (Act 17 of 1967).
18. The Agricultural Income Tax (Amendment) Bill, 1967 (Act 18 of 1967).
19. The Kerala Plantations (Additional Tax) Amendment Bill, 1967 (Act 19 of 1967).
20. The Kerala Irrigation Works (Execution by Joint Labour) Bill, 1967 (Act 20 of 1967).
21. The Kerala Khadi and Village Industries Board (Amendment) Bill, 1967
(Act 21 of 1967).
22. The Kerala Panchayats (Amendment) Bill, 1967 (Act 22 of 1967).
23. The Kerala Taxation Laws (Continuation and Validation of Recovery Proceedings) Bill, 1967 (Act 23 of 1967).
24. The Kerala Motor Vehicles Taxation (Amendment) bill, 1967 (Act 24 of 1967).
25. The Kerala Motor Vehicles (Taxation of Passengers and Goods) Amendment Bill, 1967(Act 25 of 1967).
26. The Kerala Appropriation Bill, 1968 (Act 1 of 1968).
27. The Payment of Salaries and Allowances (Amendment) Bill, 1968 (Act 2 of 1968).
28. The Kerala General Sales Tax (Amendment) Bill, 1968 (Act 3 of 1968).
29. The Kerala Municipal Laws (Amendment) Bill, 1968 (Act 4 of 1968).
30. The Madras Preservation of Private Forest (Amendment) Bill, 1968 (Act 5 of 1968).
31. The Requisitioning and Acquisition of Property (Amendment) Bill, 1968
(Act 6 of 1968).
32. The Indian Registration (Kerala Amendment) Bill, 1968 (Act 7 of 1968).
33. The Kerala Re–enacting Bill, 1968 (Act 8 of 1968).
34. The Kerala Appropriation (No.2) Bill, 1968 (Act 9 of 1968).
35. The Kerala Surcharge on Taxes (Amendment) Bill, 1968 (Act 10 of 1968).
36. The Kerala Appropriation (No.3) Bill, 1968 (Act 11 of 1968).
37. The Madras Hindu Religious and Charitable Endowments (Amendment) Bill, 1968 (Act 12 of 1968).
38. The Kerala Cattle Trespass (Amendment) Bill, 1968 (Act 13 of 1968).
39. The Legislative Assembly (Removal of Disqualification) Amendment Bill, 1968
(Act 14 of 1968).
40. The Kerala Revenue Recovery Bill, 1967 (Act 15 of 1968).
41. The Motor Vehicles (Kerala Amendment) Bill, 1968 (Act 16 of 1968).
42. The Kerala Appropriation (No.4) Bill, 1968 (Act 17 of 1968).
43. The Kerala University (Amendment) bill, 1968 (Act 18 of 1968).
44. The Kerala Public Services Bill, 1968 (Act 19 of 1968).
45. The Kerala Animals and Birds Sacrifices Prohibition Bill, 1968(Act 20 of 1968).
46. The Town Planning Laws (Amendment) Bill, 1968 (Act 21 of 1968).
47. The Kerala Land Tax (Amendment) Bill, 1968 (Act 22 of 1968).
48. The Kerala Panchayats (Amendment) Bill, 1968 (Act 23 of 1968).
49. The Calicut University Bill, 1968 (Act 24 of 1968).
50. The Kerala Public Buildings (Eviction of Unauthorised Occupants) Bill, 1968
(Act 25 of 1968).
51. The Kerala Record of Rights Bill, 1968(Act 26 of 1968).
52. The Payment of Salaries and Allowances (Second Amendment) Bill, 1968
(Act 27 of 1968).
53. The Kerala Live–Stock Improvement (Amendment) Bill, 1968 (Act 28 of 1968).
54. The Kerala Land Acquisition (Amendment and Validation) Bill, 1968 (Act 29 of 1968).
55. The Kerala Treasure Trove Bill, 1968 (Act 30 of 1968).
56. The Kerala Essential Articles Control (Temporary Powers) Continuance Bill, 1969
(Act 1 of 1969).
57. The Kerala Parks, Playfields and Open Spaces (Preservation and Regulation) Bill, 1968 (Act 2 of 1969)
58. The Kerala Land Development (Amendment) Bill, 1968 (Act 3 of 1969).
59. The Madras Preservation of Private Forest (Amendment) Bill, 1969 (Act 4 of 1969).
60. The Kerala Stay of Eviction Proceedings (Amendment) Bill, 1969 (Act 5 of 1969).
61. The Kerala Appropriation Bill, 1969 (Act 6 of 1969).
62. The Kerala Official Language (Legislation) Bill, 1968 (Act 7 of 1969).
63. The Kerala Industrial Establishment (National and Festival Holidays) Amendment Bill, 1968 (Act 8 of 1969).
64. The Kerala University Bill, 1967 (Act 9 of 1969).
65. The Kerala Appropriation (No.2) Bill, 1969 (Act 10 of 1969).
66. The Kerala Appropriation (No.3) Bill, 1969 (Act 11 of 1969).
67. The Kerala Court Fees and Suits Valuation (Amendment) Bill, 1969 (Act 12 of 1969).
68. The Kerala Panchayat (Amendment) Bill, 1969 (Act 13 of 1969).
69. The Kerala Appropriation (No.4) Bill, 1969 (Act 14 of 1969).
70. The Kerala General Sales Tax (Amendment) Bill, 1969 (Act 15 of 1969).
71. The Abkari (Amendment) Bill, 1969(Act 16 of 1969).
72. The Kerala Land Tax (Amendment) Bill, 1969 (Act 17 of 1969).
73. The Kerala Sales Tax (Levy and Validation) Amendment Bill, 1969(Act 18 of 1969).
74. The Thiruppuvaram Payment (Abolition) Bill, 1968(Act 19 of 1969).
75. The Sreepadam Land Enfranchisement Bill, 1968 (Act 20 of 1969).
76. The Kerala Co–operative Societies Bill, 1967 (Act 21 of 1969).
77. The Kerala Toddy Tappers Welfare Fund Bill, 1968 (Act 22 of 1969).
78. The Kerala Irrigation Works (Execution by Joint Labour) Amendment Bill, 1968
(Act 23 of 1969).
79. The Motor Vehicles (Kerala Amendment) Bill, 1969 (Act 24 of 1969).
80. The Plantations Labour (Kerala Amendment) Bill, 1968 (Act 25 of 1969).
81. The Kerala Ancient Monuments and Archaeological Sites and Remains Bill, 1968.
(Act 26 of 1969).
82. The Kerala Appropriation (No.5) Bill, 1969 (Act 27 of 1969).
83. The Kerala Municipal Corporations (Amendment) Bill, 1969 (Act 28 of 1969).
84. The Kerala Stamps (Amendment) Bill, 1969 (Act 29 of 1969).
85. The Kerala Electricity Duty (Amendment) Bill, 1968 (Act 30 of 1969).
86. The Kerala Education (Amendment and Validation) Bill, 1969 (Act 31 of 1969).
87. The Kerala Shops and Commercial Establishment (Amendment) Bill, 1969
(Act 32 of 1969).
88. The Kerala Local Authorities Entertainment Tax (Amendment)Bill, 1969
(Act 33 of 1969).
89. The Payment of Wages (Kerala Amendment) Bill, 1968 (Act 34 of 1969).
90. The Kerala Land Reforms (Amendment) Bill, 1968 (Act 35 of 1969).
91. The Kerala Municipal Corporation (Second Amendment) Bill, 1969 (Act 1 of 1970).
92. The Kerala Appropriation Bill, 1970(Act 2 of 1970).
93. The Kerala Public Service Commission (Additional Functions as respects the Kerala State Road Transport Corporation) Bill, 1970 (Act 3 of 1970).
94. The Kerala University (Amendment) Bill, 1969 (Act 4 of 1970).
95. The Kerala Public Services (Amendment) Bill, 1970(Act 5 of 1970).
96. The Kerala Industrial Employees Payment of Gratuity Bill, 1970(Act 6 of 1970).
97. The Madras Preservation of Private Forests (Amendment) Bill, 1970(Act 7 of 1970).
98. The Kerala Maternity Benefit (Repeal) Bill, 1970(Act 8 of 1970).
99. The Kerala Appropriation (No.2) Bill, 1970 (Act 9 of 1970).
100. The Kerala Appropriation (No.3) Bill, 1970(Act 10 of 1970).
101. The Kerala Motor Vehicles (Taxation of Passengers and Goods) Amendment Bill, 1970 (Act 18 of 1971).
102. The Kerala Agriculturists, Debt Relief Bill, 1968(Act 11 of 1970).