Bills passed since 1957 - Fifth KLA
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BILLS PASSED SINCE 1957 - Fifth KLA (1977 - 79)

1. The Kerala Appropriation Bill, 1977 (Act 9 of 1977).
2. The Kerala Appropriation (Vote on Account) Bill, 1977(Act 10 of 1977).
3. The Kerala Appropriation (No.2) Bill, 1977 (Act 12 of 1977).
4. The Kerala Headload Workers' Bill, 1997 (Act 20 of 1980).
5. The Kerala Appropriation (No.3) Bill, 1977(Act 13 of 1977).
6. The Calicut University (Amendment) Bill, 1977 (Act 14 of 1977).
7. The Kerala Land Development Corporation Limited (Special Powers) Amendment Bill, 1977(Act 15 of 1977).
8. The Kerala Tax on Employment (Amendment) Bill, 1977 (Act 16 of 1977).
9. The Kerala Debt Relief Bill, 1977(Act 17 of 1977).
10. The Sree Pandaravaka Lands (Vesting and Enfranchisement) Amendment Bill, 1977(Act 18 of 1977).
11. The Kerala Grandhasala Sanghom (Taking over of Management) Bill, 1977
(Act 19 of 1977).
12. The Engineering Technicians Co–operative Societies (Acquisition and Transfer of Undertakings) Bill, 1977 (Act 20 of 1977).
13. The Kerala Electricity Duty (Amendment) Bill, 1977(Act 21 of 1977).
14. The Payment of Salaries and Allowances (Amendment) Bill, 1977 (Act 22 of 1977).
15. The University Laws (Amendment) Bill, 1977 (Act 23 of 1977).
16. The Casual, Temperory and Badli Workers' (Wages) Bill, 1977 (Act 1 of 1990).*
17. The Kerala Appropriation Bill, 1978 (Act 1 of 1978).
18. The Kerala Contingency Fund (Amendment) Bill, 1978 (Act 2 of 1978).
19. The Irrigation Laws (Amendment) Bill, 1978 (Act 3 of 1978).
20. The Prohibition (Amendment) Bill, 1978 (Act 4 of 1978).
21. The Kerala Private Forests (Vesting and Assignment) Amendment Bill, 1978 (Act 5 of 1978).
22. The Kerala Panchayats (Amendment) Bill, 1977 (Act 6 of 1978).
23. The Kerala Municipalities (Amendment) Bill, 1978 (Act 7 of 1978).
24. The Kerala Co–operative Land Mortgage Banks (Amendment) Bill, 1978
(Act 8 of 1978).
25. The Kerala Municipal Councils (Extension of Term of Office of Councillors)Bill, 1978 (Act 9 of 1978).
26. The Trivandrum Municipal Corporation (Dissolution) Amendment Bill, 1978
(Act 10 of 1978).
27. The Calicut Municipal Corporation (Extension of Time for Reconstitution) Amendment Bill, 1978 (Act 11 of 1978).
28. The Kerala Municipal Corporations (Amendment) Bill, 1978 (Act 12 of 1978).
29. The Kerala Land Reforms (Amendment) Bill, 1978 (Act 13 of 1978).
30. The Guruvayoor Devaswom Bill, 1978 (Act 14 of 1978).
31. The Valiamma Thampuran Kovilakam Estate and the Palace Fund (Partition) and the Kerala Joint Hindu Family System (Abolition) Amendment Bill, 1978 (Act 15 of 1978).
32. The Kerala Panchayats (Amendment) Bill, 1977 (Act 16 of 1978).
33. The Kerala Appropriation (Vote on Account ) Bill, 1978(Act 17 of 1978).
34. The Kerala Appropriation (No.2) Bill, 1978 (Act 18 of 1978).
35. The Kerala Chitties (Amendment) Bill, 1978 (Act 19 of 1978).
36. The Kerala Additional Sales Tax Bill, 1978 (Act 20 of 1978).
37. The Kerala General Sales Tax (Amendment) Bill, 1978 (Act 21 of 1978).
38. The Kerala Appropriation (No.3) Bill, 1978(Act 22 of 1978).
39. The University Laws (Second Amendment) Bill, 1978 (Act 23 of 1978).
40. The Kerala Municipal Councils (Extension of Term of Office of Councillors) Amendment Bill, 1978 (Act 24 of 1978).
41. The Trivandrum Municipal Corporation (Dissolution) Second Amendment Bill, 1978 (Act 25 of 1978).
42. The Calicut Municipal Corporation (Extension of time for Reconstitution) Second Amendment Bill, 1978 (Act 26 of 1978).
43. The Kerala Municipal Corporation (Second Amendment) Bill, 1978 (Act 27 of 1978).
44. The Local Authorities Laws (Amendment) Bill, 1978(Act 28 of 1978).
45. The Kerala Forest Produce (Regulation of Sale) Bill, 1978(Act 29 of 1978).
46. The Kerala Public Service Commission (Additional Functions as Respects the Services under Local Authorities) Amendment Bill, 1978 (Act 30 of 1978).
47. The Toddy Workers' Welfare Fund (Amendment) Bill, 1978 (Act 31 of 1978).
48. The Public Property (Prevention of Destruction and Loss) Bill, 1978. **
49. The Gwalior Rayons (Rayon Pulp Division) Taking over of Management Bill, 1978.#
50. The Kerala Payment of Subsistence Allowance (Amendment) Bill, 1978
(Act 1 of 1979).
51. The Kerala Appropriation Bill, 1979 (Act 2 of 1979).
52. The Kerala Contingency Fund (Amendment) Bill, 1979 (Act 3 of 1979).
53. The Kerala District Administration Bill, 1978 (Act 7 of 1980).
54. The Legislative Assembly (Removal of Disqualifications) Amendment Bill, 1979
(Act 4 of 1979).
55. The Kerala Essential Articles Control (Temporary Powers) Continuance Bill, 1979
(Act 5 of 1979).
56. The Kerala Cashew Factories (Requisitioning) Bill, 1979(Act 9 of 1979).
57. The Kerala Municipal Councils (Extension of Term of Office of Councillors) Bill, 1979 (Act 7 of 1979).
58. The Trivandrum Municipal Corporation (Dissolution) Amendment Bill, 1979
(Act 8 of 1979).
59. The Calicut Municipal Corporation(Extension of Time for Reconstitution) Amendment Bill, 1979 (Act 9 of 1979).
60. The Kerala Municipal Corporations (Amendment) Bill, 1979 (Act 10 of 1979).
61. The Kerala Municipalities (Amendment) Bill, 1979 (Act 11 of 1979).
62. The Tirur Municipal Council (Extension of Term of Office of Councillors) Bill, 1979 (Act 12 of 1979).
63. The Kerala Municipalities (Second Amendment) Bill, 1979 (Act 13 of 1979).
64. The Silent Valley Protected Area (Protection of Ecological Balance) Bill, 1979
(Act 14 of 1979).
65. The Kerala Appropriation (Vote on Account) Bill, 1979 (Act 15 of 1979).
66. The Kerala Additional Sales Tax (Amendment) Bill, 1979 (Act 16 of 1979).
67. The Payment of Salaries and Allowances (Amendment) Bill, 1979 (Act 17 of 1979).
68. The Kerala Appropriation (No.2) Bill, 1979 (Act 18 of 1979).
69. The University Laws (Amendment) Bill, 1978 (Act 19 of 1979).
70. The Kerala Public Services (Amendment) Bill, 1979(Act 20 of 1979).
71. The Calicut University (Amendment) Bill, 1979 (Act 21 of 1979).
72. The Payment of Salaries and Allowances (Second Amendment) Bill, 1978
(Act 22 of 1979).
73. The University Laws (Second Amendment) Bill, 1979 (Act 23 of 1979).
74. The Kerala Appropriation (No.3) Bill, 1979 (Act 24 of 1979).
75. The Kanam Tenancy Abolition (Amendment) Bill, 1979 (Act 25 of 1979).
76. The Kanam Tenancy Abolition (Second Amendment) Bill, 1979 (Act 26 of 1979).
77. The Kerala Land Reforms (Amendment) Bill, 1979(Act 27 of 1979).
78. The Kerala Debt Relief (Amendment) Bill 1979 (Act 28 of 1979).
79. The Kerala Payment of Arrears of Rent in Instalments Bill, 1979 (Act 29 of 1979).
80. The Industrial Disputes (Kerala Amendment) Bill, 1979 (Act 30 of 1979).
81. The Kerala Municipalities (Third Amendment) Bill, 1979 (Act 31 of 1979).
82. The Kerala Panchayats (Amendment) Bill, 1979 (Act 32 of 1979).
83. The Kerala Police (Amendment) Bill, 1979 (Act 33 of 1979).
84. The Kerala Shops and Commercial Establishments (Amendment) Bill, 1979
(Act 34 of 1979).
85. The Kerala Police (Second Amendment) Bill, 1979 (Act 35 of 1979).
86. The Kerala Industrial Establishments (National and Festival Holidays) Amendment Bill, 1979 (Act 36 of 1979).
87. The Kerala Cashew Workers' Welfare Fund Bill, 1979 (Act 19 of 1984).

* The Bill was returned by the President of India for reconsideration.
Reconsidered and passed again on August 11, 1989.
** The Bill was passed on 31-7-1975. The assent of the President has not been received.
# The Bill was passed on 2-8-1978. Returned by the Governor with a message under the first proviso to
Article 200 of the Constitution.